High Courts03 Mar 2016Dismissed
Haryana State Electricity Board Vs Lal Singh
Punjab And Haryana At Chandigarh · (2016) 2 LAR 488 : (2017) 2 PLR 172 : (2017) 2 TAC 832
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 133 of 186
High Courts03 Mar 2016Dismissed
Oriental Insurance Co. Ltd. Vs Pardeep
Punjab And Haryana At Chandigarh · (2016) 2 LAR 466
Motor Vehicles Act, 1988 - Section 166
High Courts03 Mar 2016Disposed Off
The Commissioner of Income Tax (Exemption) Vs The Tibetan Children's Village
Punjab And Haryana At Chandigarh · (2016) 388 ITR 126
Income Tax Act, 1961 — Section 260A
High Courts03 Mar 2016Disposed Off
Vijay Enterprises Vs Commissioner of C. Ex., Panchkula
Punjab And Haryana At Chandigarh · (2016) 336 ELT 281
High Courts03 Mar 2016Dismissed
Major Singh Vs Financial Commissioner, Revenue, Punjab and others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 438
High Courts03 Mar 2016Disposed Off
Bhag Singh and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 3 PLR 14
Land Acquisition Act, 1894 - Section 18(3)
High Courts03 Mar 2016Dismissed
Kamlesh Rani Narang Vs Gurdev Singh and another
Punjab And Haryana At Chandigarh · (2016) 4 CivilLJ 447 : (2016) 3 PLR 33
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 102
High Courts03 Mar 2016Dismissed
Gagandeep Singh Raikhi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 PLR 9
Constitution of India, 1950 - Article 226
High Courts03 Mar 2016Dismissed
Krishan Kumar Jain Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1664
Criminal Procedure Code, 1973 (CrPC) - Section 389, 397
High Courts03 Mar 2016Allowed
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1605
Arms Act, 1959 - Section 25, 54, 59Foreigners Act, 1946 - Section 14Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 21, 29, 61, 85
High Courts03 Mar 2016Allowed
M/s Pratibha Industries Ltd. Vs M/s Reva Industries Ltd.
Punjab And Haryana At Chandigarh · (2016) 2 PLR 839
Micro, Small and Medium Enterprises Development Act, 2006 — Section 19
High Courts03 Mar 2016Dismissed
Hardip Singh and Others Vs Smt. Rani
Punjab And Haryana At Chandigarh · (2016) 2 PLR 837
Specific Relief Act, 1963 — Section 6
High Courts03 Mar 2016Dismissed
Rohtash Vs Suresh and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 834
Motor Vehicles Act, 1988 — Section 166
High Courts03 Mar 2016Allowed
Gaurav Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1552
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22
High Courts03 Mar 2016Dismissed
Jaswant Singh Vs Jagjit Singh
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1521 : (2016) 3 PLR 15
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts03 Mar 2016Disposed Off
Union Territory of Chandigarh Vs Rohit Nanda
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1407 : (2016) 5 RCRCriminal 897
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts03 Mar 2016Dismissed
Rakesh Vs Ramesh and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1497 : (2016) 5 RCRCriminal 8
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 323Probation of Offenders Act, 1958 — Section 4
High Courts03 Mar 2016Disposed Off
Parveen Kumar Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2016) 5 RCRCriminal 6
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 354DProtection of Children from Sexual Offences Act, 2012 — Section 8
High Courts03 Mar 2016Dismissed
Basti Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 3 CriCC 699 : (2016) 3 RCRCriminal 767
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113-APenal Code, 1860 (IPC) - Section 107, Section 109, Section 306, Section 34, Section 498-A
High Courts03 Mar 2016Dismissed
Hardeep Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0099
Constitution of India, 1950 - Article 226