High Courts04 Mar 2016Dismissed
The Oriental Insurance Co. Ltd. Vs Kamla and others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 635
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 132 of 186
High Courts04 Mar 2016Allowed
UHBVN Ltd. Vs Permanent Lok Adalat for Public Utility Services
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 635
Electricity Act, 2003 - Section 26, 27Legal Services Authorities Act, 1987 - Section 22-C(8)
High Courts04 Mar 2016Disposed Off
Gurcharan Singh Vs Saudagar Singh
Punjab And Haryana At Chandigarh · (2016) 3 CivCC 494 : (2016) 4 ICC 583 : (2016) 3 PLR 202
Civil Procedure Code, 1908 (CPC) - Order 60(1)(i)
High Courts04 Mar 2016Dismissed
M/s Harbanspura Iron and Steel Industries Vs Amar Nath and Others
Punjab And Haryana At Chandigarh · (2016) 2 LAR 84
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 41
High Courts04 Mar 2016Disposed Off
Sukhjinder Singh Vs Punjab State Civil Supplies Corporation Ltd. and another.
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1322
Constitution of India, 1950 — Article 226Punjab Civil Services Rules, 1920 — Rule 2.2
High Courts04 Mar 2016Allowed
Jai Karan Sharma Vs Missal Khan and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1493
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Motor Vehicles Act, 1988 — Section 166
High Courts04 Mar 2016Dismissed
Manik Book Shop Vs Gurdev Singh and another
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1453 : (2016) 2 PLJ 410 : (2016) 4 RCRCivil 88 : (2016) 2 RCRRent 289 : (2016) 1 RentLR 478
East Punjab Urban Rent Restriction Act, 1949 — Section 13-B
High Courts04 Mar 2016Dismissed
Daljeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1434 : (2016) 5 RCRCriminal 902
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts04 Mar 2016Allowed
Bishan Singh Vs Gurinder Singh and another
Punjab And Haryana At Chandigarh · (2016) 1 LAR 363 : (2016) 1 LAR 196 : (2016) 3 PLR 213
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts04 Mar 2016Allowed
State of Punjab and Others Vs Manjit Kaur and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0102
Constitution of India, 1950 - Article 226, Article 227Industrial Disputes Act, 1947 - Section 10, Section 33(C)(2), Section 33-C, Section 33-C(1), Section 33C(2)
High Courts04 Mar 2016Dismissed
Suman Singla Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1836 : (2016) 5 RCRCriminal 747
Information Technology Act, 2000 — Section 67APenal Code, 1860 (IPC) — Section 354A, 376, 384, 452, 506
High Courts04 Mar 2016Dismissed
Kamlesh Devi Vs Mangat Ram and Others
Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 192 : (2016) 2 HLR 367 : (2016) 2 LawHerald 1655
Hindu Succession Act, 1956 - Section 6
High Courts04 Mar 2016Allowed
Satish Kumar Kapoor Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0079
Constitution of India, 1950 - Article 226, Article 227
High Courts04 Mar 2016Dismissed
Narayan Dass and another Vs Gram Panchayat Khanpur
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0069
Civil Procedure Code, 1908 (CPC) — Section 100, 35BConstitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 13B, 4, 7
High Courts04 Mar 2016Disposed Off
Devinder Singh Qaumi Vs Brigadier Kulwant Singh Nijjar and another
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 895 : (2016) 2 PLJ 459 : (2016) 5 RCRCivil 1050 : (2016) 1 RCRRent 613 : (2016) 1 RentLR 494
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts04 Mar 2016Dismissed
M/s Allied Agencies Vs Union of India and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 208
Constitution of India, 1950 - Article 226Contract Act, 1872 - Section 72
High Courts04 Mar 2016Disposed Off
Naresh Arora Vs Saroj Devi and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 203
Employees Compensation Act, 1923 - Section 28
High Courts04 Mar 2016Dismissed
R.P. Gupta, Ex-Officer, Bank of Baroda Vs Deputy General Manager, Zonal Office, Bank of Baroda and another
Punjab And Haryana At Chandigarh · (2016) 3 PLR 200
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts04 Mar 2016Dismissed
Nihal Chand Vs Vajeer Singh and another
Punjab And Haryana At Chandigarh · (2016) 3 PLR 204
Motor Vehicles Act, 1988 - Section 163A
High Courts04 Mar 2016Allowed
Ramesh Kumar Vs Punjab School Education Board
Punjab And Haryana At Chandigarh · (2016) 3 PLR 206