COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 124 of 186

High Courts18 Mar 2016Dismissed

Mohinder Singh and Others Vs Paramjit Singh and Others

Punjab And Haryana At Chandigarh · (2016) 1 LAR 328

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 25, Order 41 Rule 27, Order 6 Rule 17, Order 7 Rule 11(J)Evidence Act, 1872 - Section 145, Section 33, Section 68, Section 69, Section 74Hindu Succession Act, 1956 - Section 8

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High Courts18 Mar 2016Dismissed

Hetero Drugs Limited Vs Nectar Lifesciences Limited

Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0112

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High Courts18 Mar 2016Disposed Off

Tahir Hasan Vs State of Haryana & others

Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 253

Prevention of Cruelty to Animals Act, 1960 — Section 11

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High Courts18 Mar 2016Disposed off

Parveen Kumar Sandhu Vs Financial Commissioner (Animal Husbandry), Punjab and others

Punjab And Haryana At Chandigarh · (2016) 1 LAR 474 : (2016) 3 LawHerald 2368 : (2016) 2 RCRCivil 870

Punjab Land Revenue Rules, 1909 — Rule 16, 17

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High Courts18 Mar 2016Dismissed

Amitoj Singh Vs State of U.T. Chandigarh

Punjab And Haryana At Chandigarh · (2016) 2 CriCC 635 : (2016) 2 RCRCriminal 543

Penal Code, 1860 (IPC) — Section 195A, 506

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High Courts17 Mar 2016Disposed Off

Manjit Singh Bedi - Appellant @HASH M/s L and T Finance Ltd. and Others

Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0410

Arbitration and Conciliation Act, 1996 - Section 34

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High Courts17 Mar 2016Dismissed

Chand Bala Vs Sunil Dutt

Punjab And Haryana At Chandigarh · (2016) 2 LAR 576

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 1

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High Courts17 Mar 2016Dismissed

Kuldip Singh Vs Paramjit Kaur

Punjab And Haryana At Chandigarh · (2016) 2 LAR 509

Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138, Section 139

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High Courts17 Mar 2016Dismissed

United India Insurance Company Limited Vs Smt. Maya Devi and others

Punjab And Haryana At Chandigarh · (2016) 1 LAR 454

Motor Vehicles Act, 1988 - Section 166, 3

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High Courts17 Mar 2016Dismissed

Oriental Insurance Company Limited Vs Smt. Manto and others

Punjab And Haryana At Chandigarh · (2016) 3 PLR 160

Motor Vehicles Act, 1988 - Section 41(4)

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High Courts17 Mar 2016Dismissed

Gurdev Singh and others Vs Additional Director of Consolidation of Holdings, Punjab and others

Punjab And Haryana At Chandigarh · (2016) 3 LAR 233 : (2016) 3 PLR 262 : (2016) 3 RCRCivil 1040

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 21(2)

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High Courts17 Mar 2016Partly Allowed

Gurkirtan Kaur and another Vs Kewal Singh and others

Punjab And Haryana At Chandigarh · (2016) 1 LAR 512

Motor Vehicles Act, 1988 - Section 166

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High Courts17 Mar 2016Allowed

Ompati Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1693

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 304B

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High Courts17 Mar 2016Dismissed

State of Punjab and others Vs Head Constable Ravinder Kumar

Punjab And Haryana At Chandigarh · (2016) 3 PLR 139

Civil Procedure Code, 1908 (CPC) - Section 100

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High Courts17 Mar 2016Dismissed

Hari Singh Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2016) 3 PLR 190

Constitution of India, 1950 - Article 226Punjab Civil Services Rules - Rule 17A(e)

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High Courts17 Mar 2016Dismissed

United India Insurance Company Ltd. Vs Ajay Matta and another

Punjab And Haryana At Chandigarh · (2017) ACJ 1321 : (2016) 1 LAR 456 : (2016) 3 PLR 161

Motor Vehicles Act, 1988 - Section 163A

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High Courts17 Mar 2016Allowed

Sri Guru Ravi Dass Sabha (Regd.) Vs Registrar General of Societies, Haryana and Ors.

Punjab And Haryana At Chandigarh · (2016) 3 PLR 101

Constitution of India, 1950 - Article 226Haryana Registration and Regulation of Societies Act, 2012 - Section 39(10)

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High Courts17 Mar 2016Allowed

Chandigarh Administration and Others Vs Parsvanath Film City Ltd., New Delhi and Others

Punjab And Haryana At Chandigarh · (2016) 2 RCRCivil 667

Arbitration and Conciliation Act, 1996 - Section 34Constitution of India, 1950 - Article 239Contract Act, 1872 - Section 39, Section 46, Section 56, Section 63, Section 73

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High Courts17 Mar 2016Disposed off

Baljinder Singh Vs Presiding Officer, Industrial Tribunal, Amritsar and Others

Punjab And Haryana At Chandigarh · (2016) 2 CLR 247 : (2016) 149 FLR 1069 : (2016) 3 LLJ 578

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25-F

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High Courts17 Mar 2016Dismissed

Hamir Real Estate (Pvt.) Ltd. Vs Rajinder Kaur

Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0128

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 9Punjab Land Revenue Act, 1887 - Section 158, Section 158(2), Section 16 (1)

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