High Courts30 Mar 2016Dismissed
Anand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 2 Crimes 325 : (2016) 2 LawHerald 1229 : (2016) 2 RCRCriminal 761
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 119 of 186
High Courts30 Mar 2016Disposed off
Ved Parkash Vs Tek Chand
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 196
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts30 Mar 2016Allowed
Gurdeep Kaur and others Vs Jaswinder Singh and others
Punjab And Haryana At Chandigarh · (2016) 2 ACC 783 : (2017) ACJ 944 : (2016) 2 TAC 337
Motor Vehicles Act, 1988 - Section 166, 168, 173
High Courts29 Mar 2016Dismissed
Haryana State Coop. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2016) 389 ITR 266
Income Tax Act, 1961 - Section 254, Section 260A
High Courts29 Mar 2016Dismissed
Sardar Gurpreet Singh and others Vs Maharani Deepinder Kaur and others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 691
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10
High Courts29 Mar 2016Allowed
Gram Panchayat Village Mehra Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 361
Civil Procedure Code, 1908 (CPC) - Section 9Punjab Village Common Lands (Regulation) Act, 1961 - Section 13
High Courts29 Mar 2016Dismissed
M/s Sharma and Gangahar Builders Vs Amritsar Improvement Trust and another
Punjab And Haryana At Chandigarh · (2016) 3 PLR 503
Arbitration and Conciliation Act, 1996 - Section 31(5), 34, 37Limitation Act, 1963 - Section 5
High Courts29 Mar 2016Dismissed
Rajinder Singh Vs Dial Singh (since deceased) thr. LRs and others
Punjab And Haryana At Chandigarh · (2016) 3 LAR 268
Civil Procedure Code, 1908 (CPC) - Section 100Hindu Succession Act, 1956 - Section 6
High Courts29 Mar 2016Disposed Off
Dashnam Akhara Sanyasian, Shiv Ganga Mandir, Durgiana Abadi, Amritsar through its Mahant Sanjay Gir Chela Mahant Sri Ravi Dutt Gir Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2016) 2 LAR 368 : (2016) 4 LawHerald 3061 : (2016) 3 PLR 365 : (2016) 3 RCRCivil 719
Constitution of India, 1950 - Article 226Punjab Land Revenue Act, 1887 - Section 44, 45
High Courts29 Mar 2016Disposed Off
Sikha Gupta Vs Arun Gupta
Punjab And Haryana At Chandigarh · (2016) 1 RajdhaniLR 398
High Courts29 Mar 2016Disposed Off
Narotam Puri Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 165 AIC 704 : (2016) 2 LAR 653 : (2016) 3 PLR 457 : (2016) 4 RCRCivil 344 : (2016) 4 RCRCriminal 261
High Courts29 Mar 2016Allowed
Narinder Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 PLR 470
High Courts29 Mar 2016Allowed
Mandeep Singh Vs Punjab Urban Development Authority
Punjab And Haryana At Chandigarh · (2016) 3 PLR 480
High Courts29 Mar 2016Dismissed
The Pr. Commissioner of Income Tax-I Vs M/s Rana Sugar Ltd.
Punjab And Haryana At Chandigarh · (2016) 386 ITR 316
High Courts29 Mar 2016Dismissed
Darshan Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2017) AIRCC 496 : (2016) 3 PLR 852
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts29 Mar 2016Dismissed
Ujjagar Singh Vs Savitri Devi
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0216
High Courts29 Mar 2016Dismissed
Paramjit Singh Walia Vs Jagdish Mittar
Punjab And Haryana At Chandigarh · (2016) 3 PLR 333
High Courts29 Mar 2016Disposed off
Baldev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0140
High Courts29 Mar 2016Dismissed
Surender Singh Taxak Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0136
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1
High Courts29 Mar 2016Allowed
Jaiprakash Associates Ltd. Vs NHPC Ltd. and Others
Punjab And Haryana At Chandigarh · (2016) 03 P&H CK 0132
Minimum Wages Act, 1948 - Section 28, Section 4