High Courts06 Apr 2016Allowed
Dr. G.S. Narula and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 3 PLR 794 : (2016) 4 RSJ 483 : (2016) 3 SCT 440
Punjab Civil Services Rules - Rule 2.44(a)(i), 2.52, 6.19(c)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 112 of 186
High Courts06 Apr 2016Dismissed
Smt. Seema Panwarb Vs Azad Singh
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 571 : (2016) 3 PLR 572
Civil Procedure Code, 1908 (CPC) - Order 15 Rule 5Constitution of India, 1950 - Article 227
High Courts06 Apr 2016Disposed Off
M/s. Hindustan Petroleum Corporation Limited and another Vs M/s. New Service Station and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 567
Civil Procedure Code, 1908 (CPC) - Order 22, 151
High Courts06 Apr 2016Dismissed
Amandeep Singh Vs Punjab State Civil Supplies Corporation Limited and others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1690
Civil Procedure Code, 1908 (CPC) - Section 34
High Courts06 Apr 2016Dismissed
Malkiat Singh Vs Jasbir Singh and others
Punjab And Haryana At Chandigarh · (2016) 3 HLR 38 : (2016) 3 LawHerald 2323
High Courts06 Apr 2016Disposed Off
Jagir Singh Vs Nasib Singh
Punjab And Haryana At Chandigarh · (2016) 3 PLR 792
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 37, 38, 39
High Courts06 Apr 2016Allowed
Harpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 PLR 778 : (2017) 1 RCRCivil 414
Constitution of India, 1950 - Article 226, 227Punjab Panchayati Raj Act, 1994 - Section 23(3)
High Courts06 Apr 2016Dismissed
Romesh Kumar Gupta Vs Sumesh Narang
Punjab And Haryana At Chandigarh · (2016) 3 PLR 799
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts06 Apr 2016Dismissed
Waheguru Singh Vs Avtar Singh
Punjab And Haryana At Chandigarh · (2016) 3 PLR 731 : (2017) 1 RCRCivil 408
Stamp Act, 1899 - Section 47-A
High Courts06 Apr 2016Disposed Off
Angoori Devi and Others Vs Smt. Satya Bhama
Punjab And Haryana At Chandigarh · (2016) 2 LAR 541 : (2016) 2 LawHerald 1200 : (2016) 2 PLJ 450 : (2016) 5 RCRCivil 1043 : (2016) 1 RCRRent 588 : (2016) 1 RentLR 350
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3)Transfer of Property Act, 1882 — Section 106, 125
High Courts06 Apr 2016Disposed off
Baljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1194
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 306
High Courts06 Apr 2016Dismissed
Shakuntala Devi and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1683 : (2016) 5 RCRCriminal 26
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 376, 498A, 506
High Courts06 Apr 2016Dismissed
Meena Sharma and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2016) 4 RCRCriminal 428
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Apr 2016Dismissed
Jai Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1459
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts06 Apr 2016Dismissed
Lakhpati and Others Vs Baldeva and Others
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0081
Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 279, Section 304-A, Section 337
High Courts06 Apr 2016Dismissed
Inderjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0074
Criminal Procedure Code, 1973 (CrPC) - Section 207, Section 313, Section 357(3)Penal Code, 1860 (IPC) - Section 279, Section 304-A, Section 337, Section 338, Section 427Probation of Offenders Act, 1958 - Section 12, Section 4
High Courts06 Apr 2016Allowed
Parmjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) LIC 2244
Constitution of India, 1950 - Article 14, Article 16
High Courts06 Apr 2016Dismissed
Vir Karan Awasthy Vs State of UP and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 783 : (2016) 3 PLR 560 : (2016) 3 RCRCriminal 258
Criminal Procedure Code, 1973 (CrPC) — Section 406, 407Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420
High Courts06 Apr 2016Dismissed
Sewa Singh and another Vs Director, Rural Development and Panchayats Department, Punjab and others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1749 : (2017) 1 PLJ 63 : (2016) 3 RCRCivil 184
Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 11Waqf Act, 1995 — Section 83
High Courts06 Apr 2016Allowed
F.S. Nagra Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) LIC 2898 : (2016) 3 PLR 781 : (2016) 3 RSJ 632 : (2016) 2 SCT 555
Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 3(1)(a)(b)