High Courts12 Apr 2016Disposed Off
Diwan Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 2 LAR 172
Land Acquisition Act, 1894 - Section 23, 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 108 of 186
High Courts12 Apr 2016Disposed Off
Dharam Chand and others Vs Haryana State through Collector, Hisar and others
Punjab And Haryana At Chandigarh · (2016) 2 LAR 155
Land Acquisition Act, 1894 - Section 23, 4
High Courts12 Apr 2016Dismissed
Prem Chand Vs Ashwani Sayal
Punjab And Haryana At Chandigarh · (2016) ACD 619
Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts12 Apr 2016Dismissed
Sudesh and others Vs Satyawan and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 635
Motor Vehicles Act, 1988 - Section 166
High Courts12 Apr 2016Allowed
Chander Bhan Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (2016) 3 PLR 639
Constitution of India, 1950 - Article 226, 227
High Courts12 Apr 2016Dismissed
Gursharan Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 636
Constitution of India, 1950 - Article 226
High Courts12 Apr 2016Dismissed
Chhajju Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2991 : (2016) 3 PLR 645 : (2017) 1 RCRCivil 255
Constitution of India, 1950 - Article 226
High Courts12 Apr 2016Dismissed
M/s Dhir International Pvt.Ltd., Gurgaon Vs Jitender Lalwani and others
Punjab And Haryana At Chandigarh · (2017) 1 ArbiLR 256 : (2016) 3 PLR 580
Arbitration and Conciliation Act, 1996 - Section 9(3)
High Courts12 Apr 2016Allowed
Neha Gupta Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 PLR 641
Constitution of India, 1950 - Article 226
High Courts12 Apr 2016Disposed Off
Sarvpriya Tubes Pvt. Ltd. Vs Madhav Udyog Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2017) 69 PTC 214
High Courts12 Apr 2016Dismissed
Saroj Devi Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1689
Punjab Village Common Lands (Regulation) Act, 1961 - Section 7
High Courts12 Apr 2016Allowed
Mohd. Salim and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 3 PLR 575
Land Acquisition Act, 1894 - Section 4, 6
High Courts12 Apr 2016Disposed Off
Pinky Vs Gobind Singh
Punjab And Haryana At Chandigarh · (2016) 1 RajdhaniLR 612
High Courts12 Apr 2016Allowed
Talwinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 2 SCT 551
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 376, Section 506
High Courts12 Apr 2016Dismissed
Manju S. Gupta Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 3 LAR 1 : (2016) 2 LawHerald 1278 : (2016) 2 PLJ 403 : (2016) 2 RCRCivil 830
Constitution of India, 1950 - Article 226
High Courts12 Apr 2016Dismissed
Sobha Ram (now deceased) Vs Molu
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0135
High Courts12 Apr 2016Disposed Off
Ram Lal Vs The Central Administrative Tribunal, Chandigarh
Punjab And Haryana At Chandigarh · (2016) 3 PLR 644
Constitution of India, 1950 - Article 226
High Courts12 Apr 2016Dismissed
M/s IREO Victory Valley Pvt. Ltd. Vs Shatanu Bhowmick
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3052 : (2016) 3 PLR 647
Arbitration and Conciliation Act, 1996 - Section 8
High Courts12 Apr 2016Disposed Off
Meenu Sood Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 LAR 19 : (2016) 4 RCRCivil 526
High Courts12 Apr 2016Dismissed
Anand and Others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 118 : (2016) 3 RCRCivil 638
Land Acquisition Act, 1894 — Section 4, 6