High Courts26 Apr 2016Allowed
Surender Kumar Vs State Bank of India
Punjab And Haryana At Chandigarh · (2016) 3 PLR 707
Transfer of Property Act, 1882 - Section 60
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 104 of 186
High Courts26 Apr 2016Dismissed
Parvesh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 3 RSJ 660 : (2016) 3 SCT 121
High Courts26 Apr 2016Allowed
Sanjay Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 260
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts26 Apr 2016Dismissed
Shashi Pal Garg Vs Hindustan Petroleum Corporation Ltd. and others
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0025
Constitution of India, 1950 — Article 226
High Courts26 Apr 2016Allowed
Maninder Kumar Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 2 SCT 789
Constitution of India, 1950 — Article 16, 226
High Courts26 Apr 2016Disposed Off
Smt. Krishna Kanwar and others Vs Satya Pal Singh Chauhan (since deceased) through his LRs and others
Punjab And Haryana At Chandigarh · (2016) 4 CivCC 714 : (2016) 3 RCRCivil 895
High Courts26 Apr 2016Allowed
Jaswinder Singh Vs Avtar Singh
Punjab And Haryana At Chandigarh · (2016) 164 AIC 305
High Courts26 Apr 2016Dismissed
Principal Commissioner of Income Tax Vs Haryana Agro Industries Corporation Limited
Punjab And Haryana At Chandigarh · (2017) 391 ITR 127
High Courts26 Apr 2016Dismissed
Raj Bala Vs Charan Singh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 645 : (2017) 2 RCRCivil 333
Court Fees Act, 1870 - Section 7(iv)
High Courts25 Apr 2016Allowed
Smt. Jaswant Kaur - Petitioner @HASH Satish Kumar Aggarwal and Others
Punjab And Haryana At Chandigarh · (2017) 1 CivCC 263 : (2017) 1 ICC 574 : (2016) 4 PLR 632
High Courts25 Apr 2016Dismissed
Biru Ram - Petitioner @HASH Union Territory Chandigarh and Others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 636
High Courts25 Apr 2016Dismissed
Principal Commissioner of Income Tax, Gurgaon Vs M/s Carrier Air Conditioning and Refrigeration Limited
Punjab And Haryana At Chandigarh · (2016) 387 ITR 441
Income Tax Act, 1961 — Section 254(2A)
High Courts25 Apr 2016Dismissed
Regional Director, Employees' State Insurance Corporation Vs Coca-Cola India
Punjab And Haryana At Chandigarh · (2016) 2 CLR 562 : (2016) 150 FLR 845 : (2016) LabLR 939
Employees State Insurance Act, 1948 - Section 45A
High Courts25 Apr 2016Disposed Off
Smt. Kamla Devi Vs Dr. Nandita Kaushik
Punjab And Haryana At Chandigarh · (2016) 3 PLR 295
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Limitation Act, 1963 - Section 5
High Courts25 Apr 2016Dismissed
Paramjit Kaur and others Vs Saudagar Singh and others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2346 : (2016) 2 RentLR 263
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts25 Apr 2016Dismissed
Harminder Singh Vs Ranjit Singh Brahmpura
Punjab And Haryana At Chandigarh · (2016) 04 P&H CK 0197
Representation of the People Act, 1951 - Section 100, 123, 80, 81
High Courts25 Apr 2016Allowed
M/s R.X. Computer Systems Vs M/s Infresh Methodex Limited
Punjab And Haryana At Chandigarh · (2016) 3 PLR 715
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts25 Apr 2016Dismissed
Principal Commissioner of Income Tax Vs Talbros Engineering Limited
Punjab And Haryana At Chandigarh · (2016) 386 ITR 154
High Courts25 Apr 2016Allowed
Satbir Singh Vs Nirwayer Singh
Punjab And Haryana At Chandigarh · (2016) 3 PLR 706
Motor Vehicles Act, 1988 - Section 166
High Courts25 Apr 2016Allowed
Mohinder Kaur Vs Baldev Singh
Punjab And Haryana At Chandigarh · (2016) 3 PLR 716
Evidence Act, 1872 - Section 65