High Courts17 May 2016Partly Allowed
Rajeshwar Kumar Verma Vs Devender Singh and others
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 233
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 88 of 186
High Courts17 May 2016Dismissed
Nakodar Cooperative Sugar Mills Limited Vs Employee's Provident Fund Appellate Tribunal and another
Punjab And Haryana At Chandigarh · (2016) 2 CLR 1088 : (2016) 151 FLR 376 : (2016) 151 FLR 47 : (2016) LabLR 855 : (2016) 3 LLJ 730 : (2016) 3 LLN 789
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B
High Courts17 May 2016Allowed
Pooja Dabra and others Vs Nazir Hassan and others
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 214
Motor Vehicles Act, 1988 - Section 166
High Courts17 May 2016Disposed Off
Hotmix Plant Owners Association Vs State of Punjab & Others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2060 : (2016) 4 PLR 340
Constitution of India, 1950 - Article 226
High Courts17 May 2016Partly Allowed
Oriental Insurance Company Ltd. Vs Smt. Suman and others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2209 : (2016) 4 PLR 372
Motor Vehicles Act, 1988 - Section 166
High Courts17 May 2016Disposed Off
Firm M.K.Textile Mills & Others Vs Shri Gian Singh (deceased) through L.Rs. & Others
Punjab And Haryana At Chandigarh · (2016) 3 LAR 158 : (2016) 3 LawHerald 2056 : (2016) 2 PLJ 551 : (2016) 4 RCRCivil 85 : (2016) 2 RCRRent 286
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts17 May 2016Dismissed
Talwandi Sabo Power Limited & Another Vs SEPCO Electric Power Construction Corporation & Another
Punjab And Haryana At Chandigarh · (2016) 3 LAR 111 : (2016) 3 LawHerald 1978
Arbitration and Conciliation Act, 1996 - Section 9
High Courts17 May 2016Dismissed
Balkar Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2322
Criminal Procedure Code, 1973 (CrPC) - Section 438Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3
High Courts17 May 2016Partly Allowed
Gurpreet Singh and another Vs Gaurav Khurana and others
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 210
Motor Vehicles Act, 1988 - Section 166
High Courts17 May 2016Dismissed
Yad Ram and others Vs Murti Behari Ji
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 521 : (2016) 3 RCRCivil 772 : (2016) 2 RCRRent 127
Civil Procedure Code, 1908 (CPC) - Section 100Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13Limitation Act, 1963 - Article 65, 27
High Courts17 May 2016Allowed
Narender Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 91
High Courts17 May 2016Disposed Off
Danial Masih Satprit Singh Bedi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0141
Constitution of India, 1950 - Article 14, 226, 299
High Courts17 May 2016Dismissed
Rattan Singh Vs Financial Commissioner, Appeals, Punjab and another
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 653
Punjab Land Revenue Rules, 1909 — Rule 15, 17
High Courts17 May 2016Dismissed
Gurnam Singh and Others Vs Dev Raj and Others
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 359
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts17 May 2016Dismissed
Pritam Singh Vs Kulbir Singh
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0043
High Courts17 May 2016Dismissed
Ram Niwas Vs Lilu
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0032
High Courts17 May 2016Dismissed
Akem Singh Vs Kamlesh Rani
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0025
High Courts17 May 2016Allowed
Pritam Singh Vs Angrej Singh
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0005
High Courts16 May 2016Disposed Off
Kuljit Singh Vs Chairman-Cum-Managing Director, Punjab State Power Corporation Ltd.
Punjab And Haryana At Chandigarh · (2016) 4 SCT 569
Constitution of India, 1950 — Article 14, 226
High Courts16 May 2016Allowed
Malkiat Singh Vs Kotla Co.operative Agricultural Services Society Ltd. Kotla
Punjab And Haryana At Chandigarh · (2016) 4 PLR 248
Constitution of India, 1950 — Article 226