High Courts18 May 2016Dismissed
Jasminder Bawa Vs Harvinder Kaur
Punjab And Haryana At Chandigarh · (2016) 4 PLR 324
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 60
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 86 of 186
High Courts18 May 2016Dismissed
Sanjeev Rana Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 PLR 271
Constitution of India, 1950 — Article 226, 243WPunjab Municipal Act, 1911 — Section 52(2)
High Courts18 May 2016Allowed
Kuldeep Kaur Vs Sarvesh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 288
Motor Vehicles Act, 1988 — Section 166
High Courts18 May 2016Dismissed
Ajit Singh Vs Superintending Canal Officer
Punjab And Haryana At Chandigarh · (2016) 4 PLR 231 : (2017) 1 RCRCivil 279
High Courts18 May 2016Dismissed
Jammu Ram Vs Kailash Devi
Punjab And Haryana At Chandigarh · (2017) 1 CivCC 338 : (2016) 4 PLR 276
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts18 May 2016Disposed Off
Kamaljit Kaur Vs Dharminder Kumar Jindal
Punjab And Haryana At Chandigarh · (2016) 2 LAR 670
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts18 May 2016Allowed
M/s Indian Oil Corporation Ltd. Vs M/s Shiv Oil Carrier
Punjab And Haryana At Chandigarh · (2016) 4 PLR 367
Contempt of Courts Act, 1971 — Section 10, 12
High Courts18 May 2016Allowed
Adarsh Kaur Vs New India Assurance Company Ltd.
Punjab And Haryana At Chandigarh · (2016) 4 PLR 409
High Courts18 May 2016Allowed
M/s Nohar Chand Subhash Chand Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2113 : (2016) 4 PLR 334 : (2016) 4 RCRCivil 541
Constitution of India, 1950 - Article 226Punjab Agricultural Produce Markets (General) Rules, 1962 - Rule 21Punjab State Agricultural Marketing Board (Sale and Transfer of Plots) Rules, 1999 - Rule 3(iii), 3(iiia)
High Courts18 May 2016Disposed Off
Rakesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2162 : (2016) 4 RCRCriminal 746
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 409, 420, 468, 471, 657
High Courts18 May 2016Allowed
Gram Panchayat, village Khatiwas, Tehsil & Distt. Jhajjar Vs Raj Kumar and others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2130 : (2016) 4 PLR 370 : (2016) 4 RCRCivil 187
Motor Vehicles Act, 1988 - Section 166, 173
High Courts18 May 2016Partly Allowed
Ajit Vs Shyam Sunder
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0108
Motor Vehicles Act, 1988 - Section 166, 173
High Courts18 May 2016Allowed
Daljit Kaur & another Vs State of Punjab & others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 374 : (2017) 1 RSJ 45 : (2016) 3 SCT 26
Constitution of India, 1950 — Article 226
High Courts18 May 2016Dismissed
The Oriental Insurance Company Limited Vs Sh. R.K. Dogra @ Rajinder Kumar, through his LRs and another
Punjab And Haryana At Chandigarh · (2016) 5 ALLMR 55 : (2016) 2 LAR 668 : (2016) 3 LawHerald 2358 : (2016) 4 PLR 388 : (2016) 3 RCRCivil 117
Motor Vehicles Act, 1988 — Section 166
High Courts18 May 2016Dismissed
Sohan Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0053
High Courts18 May 2016Partly Allowed
Sham Kali Vs Anil Bhalla
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0048
High Courts18 May 2016Dismissed
State Bank of India Vs Karnail Singh
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0044
High Courts18 May 2016Dismissed
Surja Ram Vs Indra Devi
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0023
High Courts18 May 2016Allowed
Jagmal Singh Vs Haryana Wakf Board
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0011
Civil Procedure Code, 1908 (CPC) - Order 37
High Courts18 May 2016Dismissed
State of Haryana Vs Dr. Krishan Kumar Vashishat
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 232
Civil Procedure Code, 1908 (CPC) - Section 100, Section 1908Haryana Ceiling on Land Holdings Act, 1972 - Section 12, Section 7, Section 8