High Courts20 May 2016Allowed
Geeta Vs Vijay Sharma
Punjab And Haryana At Chandigarh · (2016) 2 LAR 698
Hindu Marriage Act, 1955 - Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 84 of 186
High Courts20 May 2016Dismissed
Satwant Kaur Vs Baljinder Singh
Punjab And Haryana At Chandigarh · (2016) 2 LAR 680
Hindu Marriage Act, 1955 - Section 13
High Courts20 May 2016Dismissed
Rishav Preet Kaur Vs Guru Nanak Dev University, Amritsar
Punjab And Haryana At Chandigarh · (2016) 4 PLR 353
Constitution of India, 1950 — Article 226
High Courts20 May 2016Dismissed
M/s Aggarwal Chemicals Industries Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 342
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts20 May 2016Dismissed
Pepsu Road Transport Company Patiala Vs Usha Rani
Punjab And Haryana At Chandigarh · (2016) 4 PLR 345
Motor Vehicles Act, 1988 — Section 166
High Courts20 May 2016Dismissed
Tara Handa Vs Amarjit Nangloo
Punjab And Haryana At Chandigarh · (2017) 1 CivCC 396 : (2016) 4 PLR 346
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 2(3)
High Courts20 May 2016Allowed
Sweety and another Vs Rakesh Kumar and others
Punjab And Haryana At Chandigarh · (2016) 2 LAR 617 : (2016) 2 PLJ 508 : (2016) 3 RCRCivil 769 : (2016) 2 RCRRent 124
East Punjab Urban Rent Restriction Act, 1949 - Section 13(3)(a)(i)(a)Powers of Attorney Act, 1882 - Section 1A, 2
High Courts20 May 2016Dismissed
Kuldeep Singh Vs Chamkaur Singh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 349
Motor Vehicles Act, 1988 — Section 166
High Courts20 May 2016Dismissed
Naresh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 824
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 427Penal Code, 1860 (IPC) - Section 397, 398
High Courts20 May 2016Disposed Off
Manmeet Singh Vs State of Haryana & Others
Punjab And Haryana At Chandigarh · (2016) 3 Crimes 553 : (2016) 3 LawHerald 2048
Penal Code, 1860 (IPC) - Section 302
High Courts20 May 2016Partly Allowed
Babli and others Vs Suresh and another
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 220
High Courts20 May 2016Disposed Off
M/s Harchand Singh Gian Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2187 : (2016) 4 PLR 293 : (2016) 4 RCRCivil 544
Constitution of India, 1950 - Article 226Punjab State Agricultural Marketing Board (Sale and Transfer of Plots) Rules, 1999 - Rule 3(iii)
High Courts20 May 2016Allowed
Sohan Singh Vs Surjit Singh Grewal
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 1939 : (2016) 4 RCRCivil 77 : (2016) 2 RCRRent 278
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts20 May 2016Dismissed
Rajinder Kumar Gupta Vs Swaran Dass
Punjab And Haryana At Chandigarh · (2016) 2 LAR 426 : (2016) 3 LawHerald 2679
Limitation Act, 1963 - Article 59
High Courts20 May 2016Dismissed
Raminder Singh Judge Vs Jasroop Judge
Punjab And Haryana At Chandigarh · (2017) 169 AIC 677 : (2016) 2 LAR 455 : (2016) 3 LawHerald 2687 : (2016) 4 PLR 344
Hindu Marriage Act, 1955 - Section 24
High Courts20 May 2016Allowed
Angrejo Devi Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0100
Railways Act, 1989 - Section 123(c), 124A, 138, 2(29)
High Courts20 May 2016Partly Allowed
Harbhajan Kaur Vs Iqbal Kaur @ Bala
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0097
Motor Vehicles Act, 1988 - Section 166
High Courts20 May 2016Dismissed
Karmail Singh and Others Vs Gram Panchayat, Dhaipai, Tehsil and District Ludhiana
Punjab And Haryana At Chandigarh · (2016) 2 LAR 482 : (2016) 3 RCRCivil 667
Civil Procedure Code, 1908 (CPC) — Section 100Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts20 May 2016Partly Allowed
Kasturi Devi Vs Pani Devi
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0052
High Courts20 May 2016Partly Allowed
Hawa Singh Vs Jagmehender
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0022