High Courts26 May 2016Disposed Off
Kewal Singh Vs Shri Guru Teg Bahadur Khalsa College for Women, Dasuya
Punjab And Haryana At Chandigarh · (2016) AIRCC 2277
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 81 of 186
High Courts26 May 2016Partly Allowed
Tirath Kaur and another Vs Jaswant Singh and others
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 227
Motor Vehicles Act, 1988 - Section 166
High Courts26 May 2016Partly Allowed
Kuldeep Kaur and others Vs Mukesh Kumar and another
Punjab And Haryana At Chandigarh · (2016) 2 LAR 246
Motor Vehicles Act, 1988 - Section 166
High Courts26 May 2016Dismissed
Rupa Girdhar Vs Kanwar Bhan alias Kalu
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0046
High Courts26 May 2016Dismissed
Madan Singh Vs Gurnam Singh
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0040
High Courts26 May 2016Dismissed
Surinder Kumar Vs Punjab Waqf Board, Chandigarh
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0028
High Courts26 May 2016Partly Allowed
Chakmal Vs Hura
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0004
High Courts26 May 2016Dismissed
Oriental Insurance Co. Ltd. Vs Malkeet Kaur
Punjab And Haryana At Chandigarh · (2016) 05 P&H CK 0002
High Courts25 May 2016Disposed Off
Arjan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 PLR 565
High Courts25 May 2016Disposed Off
Bharat Singh (deceased) through LRs Vs Sidharth
Punjab And Haryana At Chandigarh · (2017) 169 AIC 682 : (2016) 4 PLR 484
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 May 2016Dismissed
Surinder Sood Vs Collector (ADC) Ludhiana
Punjab And Haryana At Chandigarh · (2017) 1 CivCC 708 : (2016) 2 LAR 631 : (2016) 4 PLR 507
Constitution of India, 1950 — Article 226, 227Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 4, 5
High Courts25 May 2016Disposed Off
Durga Parshad Kedia Vs Prabha Shankar
Punjab And Haryana At Chandigarh · (2016) 4 PLR 488
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts25 May 2016Dismissed
Reliance General Insurance Company Ltd. Vs Renu
Punjab And Haryana At Chandigarh · (2016) 4 PLR 498
Motor Vehicles Act, 1988 — Section 166
High Courts25 May 2016Dismissed
Pawan Kumar and another Vs Satbir and others
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 226
Motor Vehicles Act, 1988 - Section 147, 166
High Courts25 May 2016Dismissed
Vinod Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2158 : (2016) 4 RCRCriminal 683
Criminal Procedure Code, 1973 (CrPC) - Section 311
High Courts25 May 2016Dismissed
Gurdeep Singh Vs Kailasho Devi and others
Punjab And Haryana At Chandigarh · (2016) 3 LAR 150 : (2016) 5 RCRCriminal 869
Penal Code, 1860 (IPC) - Section 401
High Courts25 May 2016Disposed Off
Rajiv and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2155 : (2016) 4 RCRCriminal 661
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 307
High Courts25 May 2016Dismissed
M/s Jindal Electro Limited Vs Ram Mehar
Punjab And Haryana At Chandigarh · (2016) 4 SCT 80
High Courts25 May 2016Dismissed
Mewa Singh Vs Mandir Thakurji Estate Talwani
Punjab And Haryana At Chandigarh · (2016) 4 PLR 588
High Courts25 May 2016Allowed
Sukhbir Kaur Vs Balwant Singh
Punjab And Haryana At Chandigarh · (2017) 1 CivCC 555 : (2016) 2 LAR 704 : (2016) 4 PLR 593
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 23 Rule 3Contract Act, 1872 — Section 215Transfer of Property Act, 1882 — Section 52