High Courts09 Jun 2016Dismissed
Kuldeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 RCRCriminal 304
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 363, 366A, 376
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 73 of 186
High Courts09 Jun 2016Disposed Off
Amarjit Singh Sidhu Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2245 : (2016) 3 RCRCivil 365
Constitution of India, 1950 — Article 14 19(1), 19(1)(a) to 19(a)(g)Liquor Licence (Amendment) Rules, 2016 — Section 59(d)Punjab Liquor Licence Rules, 1956 — Section 52
High Courts07 Jun 2016Disposed Off
Hari Om Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2557
Criminal Procedure Code, 1973 (CrPC) - Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22
High Courts07 Jun 2016Partly Allowed
Chain Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 PLR 495
High Courts06 Jun 2016Disposed Off
Baljit Singh Vs Patiala Central Cooperative Bank
Punjab And Haryana At Chandigarh · (2016) 2 LAR 570
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 139
High Courts06 Jun 2016Disposed Off
HDPL Infrastructure Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLR 536
High Courts03 Jun 2016Dismissed
Sarabsimrat Kaur Bhullar Vs Manpreet Singh
Punjab And Haryana At Chandigarh · (2017) 1 CivilLJ 726 : (2016) 4 CriCC 489 : (2016) CriLJ 3533 : (2016) 3 DMC 606
Criminal Procedure Code, 1973 (CrPC) — Section 195(1)(b), 340
High Courts03 Jun 2016Dismissed
Baljeet Singh - Appellant @HASH Balwant Singh and another
Punjab And Haryana At Chandigarh · (2016) 4 PLR 852 : (2017) 2 RCRCivil 263
Partnership Act, 1932 - Section 19, Section 20
High Courts03 Jun 2016Dismissed
Jai Pal Singh - Petitioner @HASH Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 857
Constitution of India, 1950 - Article 226
High Courts03 Jun 2016Dismissed
All India LIC SMEs Group/Association (Regd.) Vs Life Insurance Corporation of India and others
Punjab And Haryana At Chandigarh · (2016) 3 CLR 165 : (2016) 3 SCT 321
Constitution of India, 1950 - Article 14, 226LIC of India Senior Marketing Executives (On Contract Basis) Scheme, 2009 - Section 3, 4
High Courts03 Jun 2016Dismissed
Robin Vs Jasbir Kaur
Punjab And Haryana At Chandigarh · (2016) ALLMRCri 619 : (2017) 1 CivCC 214 : (2017) 1 CriCC 166 : (2016) 3 Crimes 280 : (2016) 3 LawHerald 1963 : (2016) 4 RCRCivil 805 : (2016) 4 RCRCriminal 620
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts03 Jun 2016Allowed
Anil Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2451
High Courts03 Jun 2016Dismissed
Har Lal Vs Kanwar Bhan
Punjab And Haryana At Chandigarh · (2016) 4 ICC 109 : (2016) 3 LawHerald 2467
Evidence Act, 1872 - Section 34, 73
High Courts03 Jun 2016Dismissed
Naresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2463
Criminal Procedure Code, 1973 (CrPC) - Section 319
High Courts03 Jun 2016Dismissed
PCC Technology Group Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (2016) 06 P&H CK 0041
Chandigarh Estate Rules, 2007 - Rule 14, 7(i)
High Courts03 Jun 2016Dismissed
Deputy General Manager, Canara Bank Vs Rajesh Kumar
Punjab And Haryana At Chandigarh · (2016) 3 CLR 158 : (2016) 151 FLR 773 : (2017) LabLR 447
Industrial Disputes Act, 1947 - Section 10(2A)
High Courts03 Jun 2016Disposed Off
Sanjay Suri Vs The Debts Recovery Tribunal-I, Chandigarh
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2546
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 5
High Courts03 Jun 2016Dismissed
Nirmal Singh Kahlon Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 CriCC 263 : (2016) 2 RajdhaniLR 159 : (2016) 4 RCRCriminal 986
Criminal Procedure Code, 1973 (CrPC) - Section 173, 197Penal Code, 1860 (IPC) - Section 420, 467, 468, 477APrevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19(1)
High Courts03 Jun 2016Dismissed
Ram Singh Vs The Superintending Canal Officers
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2553
Constitution of India, 1950 - Article 226, 227Northern India Canal and Drainage Act, 1873 - Section 3
High Courts03 Jun 2016Allowed
Prem Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2558
Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 326, 452