High Courts11 Jul 2016Dismissed
Karambir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2693 : (2016) 4 RCRCivil 619
Punjab Land Revenue (Lambardari) Rules, 1908 - Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 69 of 186
High Courts11 Jul 2016Dismissed
Ramesh Chand Dhadwal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2753
Constitution of India, 1950 - Article 141Punjab Recruitment of Ex-Serviceman (First Amendment) Rules, 2009 - Rule 8-B
High Courts11 Jul 2016Disposed Off
Baljinder Singh alias Bagga Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2561
Arms Act, 1959 - Section 24, 54, 59Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 399, 402
High Courts11 Jul 2016Dismissed
Moti Lal Vs Raj Rani
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 66 : (2017) 1 PLR 230 : (2016) 4 RCRCivil 78 : (2016) 2 RCRRent 279 : (2016) 2 RentLR 339
High Courts11 Jul 2016Allowed
Lal Chand Vs Ram Kishan
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2776
High Courts11 Jul 2016Dismissed
National Insurance Company Limited Vs Yashpal Sharma
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2782
Motor Vehicles Act, 1988 - Section 166
High Courts11 Jul 2016Dismissed
Santokh Singh Vs Sohan Singh Dosanjh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 92
High Courts11 Jul 2016Dismissed
DV Institute of Dharma Vs Khushpal Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 90
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 22, Section 2(11)
High Courts11 Jul 2016Dismissed
Ram Kumar Vs Surjit Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 89
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4
High Courts11 Jul 2016Allowed
Varinder Kaur Garcha Vs Arvinder Pal Singh Sibia
Punjab And Haryana At Chandigarh · (2017) 1 PLR 85
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Limitation Act, 1963 - Article 65, Section 27
High Courts08 Jul 2016Dismissed
Vijay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 SCT 593
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts08 Jul 2016Dismissed
Gurdhian Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 SCT 624
Punjab Civil Services Rules (Volume I) — Rule 2.40
High Courts08 Jul 2016Allowed
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 195
Constitution of India, 1950 — Article 14, 19(1)(g)
High Courts08 Jul 2016Allowed
Mrs. Anuradha Sharma - Petitioner @HASH Director Higher Education and Others
Punjab And Haryana At Chandigarh · (2016) 4 PLR 785 : (2017) 2 SCT 27
Punjab Civil Services Rules, 1970 - Rule 8.119
High Courts08 Jul 2016Allowed
Mr. Dinesh Kumar - Petitioner @HASH State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 4 PLR 799
High Courts08 Jul 2016Allowed
Victor Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 SCT 720
High Courts08 Jul 2016Dismissed
The Commissioner of Income Tax-II Vs M/s V.M. Reality Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2016) 388 ITR 225
High Courts08 Jul 2016Disposed Off
Smt. Neki Nalwa Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 CriCC 63 : (2016) CriLJ 4383
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 432
High Courts08 Jul 2016Allowed
S.B. Sharma Vs Haryana State Cooperative Supply and Marketing Federation Limited (HAFED)
Punjab And Haryana At Chandigarh · (2016) 3 SCT 758
Constitution of India, 1950 - Article 16
High Courts08 Jul 2016Allowed
Balwinder Singh @ Binder Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2394
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22