High Courts18 Jul 2016Dismissed
Punjab State Vs Surinder Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 258
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 65 of 186
High Courts18 Jul 2016Dismissed
Oriental Insurance Company Limited Vs Balinder Pal @ Varinder Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 253
Motor Vehicles Act, 1988 - Section 166
High Courts15 Jul 2016Dismissed
Kuku Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 CriCC 812 : (2016) 4 RCRCriminal 775
Penal Code, 1860 (IPC) — Section 307
High Courts15 Jul 2016Partly Allowed
Dr. Kapoor Chand Goyal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 SCT 614
Constitution of India, 1950 — Article 14
High Courts15 Jul 2016Allowed
Smt. Santosh Devi Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 SCT 702
High Courts15 Jul 2016Dismissed
PSEB Vs Kulwant Singh
Punjab And Haryana At Chandigarh · (2016) 151 FLR 378 : (2016) 3 LLJ 380
High Courts15 Jul 2016Allowed
Dilbag alias Toni Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2667
Constitution of India, 1950 - Article 226Haryana Good Conduct Prisoners (Temporary Release) Rules, 2007 - Rule 4
High Courts15 Jul 2016Dismissed
Roshan Lal Arya Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 977
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 153, 153A, 153B, 188, 505, 506
High Courts15 Jul 2016Allowed
Karam Chand Vs Superintending Canal Officer
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2764 : (2016) 4 RCRCivil 33
High Courts15 Jul 2016Dismissed
Sukhbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 SCT 306
Constitution of India, 1950 - Article 14, 226
High Courts15 Jul 2016Dismissed
Pepsu Road Transport Corporation Vs Dharam Dass
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2742
Motor Vehicles Act, 1988 - Section 166
High Courts15 Jul 2016Allowed
Bharti Retail Ltd. Vs Ashok Chawla
Punjab And Haryana At Chandigarh · (2017) AIRCC 689
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 27, Order 29 Rule 1
High Courts15 Jul 2016Dismissed
Dr. Mohinder Kumar Vs Supreme Court of India
Punjab And Haryana At Chandigarh · (2017) 1 PLR 158
Constitution of India, 1950 - Article 226Right To Information Act, 2005 - Section 8(1)(b)
High Courts15 Jul 2016Dismissed
Prem Kumar Chawla Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 250
Haryana Co-operative Societies Act, 1984 - Section 107(2)(h)
High Courts14 Jul 2016Dismissed
Satbir Singh Vs Dakshin Haryana Bijli Vitran Nigam Ltd.
Punjab And Haryana At Chandigarh · (2016) 4 SCT 603
High Courts14 Jul 2016Dismissed
Anita Kadian Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 SCT 395
High Courts14 Jul 2016Dismissed
Arrun Kumar Sharma and Others - Petitioners @HASH Punjab National Bank and another
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 204 : (2017) 1 RCRCivil 119
Enforcement of Security Interest Act, 2002 - Section 13(2)
High Courts14 Jul 2016Dismissed
Haryana Urban Development Authority Vs Mukesh
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2912
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Jul 2016Disposed Off
Surjit Singh Vs Uggar Singh
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2916
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37
High Courts14 Jul 2016Disposed Off
Amarjit Singh Vs Sarabjit Sharma
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2897
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 16