High Courts23 Jul 2016Allowed
Daulat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLR 279
Punjab Civil Services (Punishment and Appeal) Rules, 1970 - Rule 9.14(c)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 63 of 186
High Courts22 Jul 2016Dismissed
Gurbachan Kaur Vs Paramjit Singh
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2908
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 16
High Courts22 Jul 2016Disposed Off
Haryana Warehousing Corporation, Panchkula Vs M/s Haryana Enterprises
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2917
High Courts22 Jul 2016Dismissed
Mangal Vs Narender
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2825 : (2017) 1 PLR 129
Motor Vehicles Act, 1988 — Section 166
High Courts22 Jul 2016Dismissed
Gurdeep Singh Vs Gurcharan Singh
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2915
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts22 Jul 2016Dismissed
G.S. Developers Vs Concepts International India LLP.
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2925
Arbitration and Conciliation Act, 1996 — Section 11
High Courts22 Jul 2016Allowed
Dishant Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 CriCC 822 : (2016) CriLJ 4384 : (2017) 1 RCRCriminal 526
Penal Code, 1860 (IPC) — Section 120B, 120B, 344, 376
High Courts22 Jul 2016Dismissed
Arun Sharma Vs Union of India and others
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2932 : (2016) 3 RCRCriminal 883
Criminal Procedure Code, 1973 (CrPC) - Section 4, 5, 88Prevention of Money-Laundering Act, 2002 - Section 19, 45(1)(ii), 71
High Courts22 Jul 2016Dismissed
Managing Committee, Halwasia Vidya Vihar Senior Secondary School Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 408
Constitution of India, 1950 - Article 14, Article 226
High Courts22 Jul 2016Disposed Off
Suraj Bhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 PLR 605 : (2017) 2 RCRCivil 934
Constitution of India, 1950 - Article 300AEast Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 23-AHaryana Common Purposes Land (Eviction and Rent Recovery) Act, 1985 - Section 3
High Courts22 Jul 2016Allowed
Epic Food Products Private Limited Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLR 277
Punjab General Sales Tax Act, 1948 - Section 5(1)
High Courts22 Jul 2016Allowed
Roshan Lal Verma Vs Sarla Devi Bhatia
Punjab And Haryana At Chandigarh · (2017) 1 PLR 275
High Courts22 Jul 2016Dismissed
National Insurance Company Limited Vs Sunil Kumar
Punjab And Haryana At Chandigarh · (2017) 1 PLR 133
High Courts22 Jul 2016Allowed
Sharda Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 130
Constitution of India, 1950 - Article 16
High Courts21 Jul 2016Disposed Off
Mohan Lal Vaid Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 RCRCriminal 993
Criminal Procedure Code, 1973 (CrPC) — Section 105E
High Courts21 Jul 2016Disposed Off
Rohtash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 RCRCriminal 721
Criminal Procedure Code, 1973 (CrPC) — Section 360, 61Probation of Offenders Act, 1958 — Section 4
High Courts21 Jul 2016Dismissed
Commissioner of C. Ex., Panchkula Vs Indian Oil Corporation
Punjab And Haryana At Chandigarh · (2016) 339 ELT 9
High Courts21 Jul 2016Dismissed
Amar Singh Vs Kishan Dev
Punjab And Haryana At Chandigarh · (2016) 2 RentLR 345
Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 53A
High Courts21 Jul 2016Allowed
Raj Pal Singh Vs Punjab State Power Corporation Limited
Punjab And Haryana At Chandigarh · (2017) 1 RSJ 501 : (2016) 4 SCT 833
High Courts21 Jul 2016Dismissed
Yashpal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 AICLR 634 : (2016) 4 CriCC 144 : (2016) 4 LawHerald 2940 : (2016) 3 RCRCriminal 985
Evidence Act, 1872 - Section 113B, 32Penal Code, 1860 (IPC) - Section 302, 304B, 306, 32