High Courts28 Jul 2016Disposed Off
Smt. Machine (India) Ltd. Vs Commissioner of C. Ex., Chandigarh-I
Punjab And Haryana At Chandigarh · (2016) 340 ELT 83
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 60 of 186
High Courts28 Jul 2016Dismissed
Nachhatar Singh Vs Punjab Agricultural University, Ludhiana
Punjab And Haryana At Chandigarh · (2017) 1 RSJ 304 : (2016) 4 SCT 813
High Courts28 Jul 2016Allowed
Kuldeep Kumar Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 4 SCT 840
All India Council for Technical Education Act, 1987 — Section 35
High Courts28 Jul 2016Partly Allowed
Nihal Kaur Vs Union of India
Punjab And Haryana At Chandigarh · (2016) LIC 3749
Central Civil Services (Pension) Rules, 1972 — Rule 51Constitution of India, 1950 — Article 309
High Courts28 Jul 2016Dismissed
Harphul Singh Vs Parshotam Dass (Deceased)
Punjab And Haryana At Chandigarh · (2017) 1 PLR 411
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3 (5)
High Courts28 Jul 2016Allowed
Harbans Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 192
High Courts28 Jul 2016Disposed Off
Mahesh Kumar Vs Punjab and Sind Bank
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 218
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2)
High Courts27 Jul 2016Allowed
Super Publicity Pvt. Ltd., Chandigarh - Petitioner @HASH Chandigarh Housing Board, Chandigarh and another
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 236
Constitution of India, 1950 - Article 14, Article 226
High Courts27 Jul 2016Dismissed
Anmol Vs Registrar, Lala Laj Pat Rai University of Veterinary & Animal Sciences, Hisar
Punjab And Haryana At Chandigarh · (2017) 1 PLR 418 : (2016) 4 SCT 731
University Grants Commission (Minimum Qualifications for Appointment of Teachers and other Academic Staff in Universities and Colleges and other Measures for the Maintenance of Standards in Higher Education) Regulations, 2010 — Regulation 3.2.0,
High Courts27 Jul 2016Dismissed
Maha Singh Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2895
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 104
High Courts27 Jul 2016Disposed Off
Shreewood Products Pvt. Ltd. Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2016) 340 ELT 79
High Courts27 Jul 2016Allowed
Narender Kumar son of Shri Jagdish Chand Vs Dakshin Haryana Bijli Vitran Nigam Ltd. and others
Punjab And Haryana At Chandigarh · (2016) LIC 4540 : (2016) 3 SCT 738
Constitution of India, 1950 - Article 14, 226, 311(2)Prevention of Corruption Act, 1988 - Section 13(i)(d), 7Punjab Civil Services Rules - Rule 7.1, 7.2, 7.3, 7.4, 7.5
High Courts27 Jul 2016Dismissed
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 CriCC 199 : (2016) 4 LawHerald 2929 : (2016) 3 RCRCriminal 983
Evidence Act, 1872 - Section 119Penal Code, 1860 (IPC) - Section 376
High Courts27 Jul 2016Dismissed
Hakam Singh Vs Financial Commissioner (Revenue), Punjab
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 335
Punjab Land Revenue Act, 1887 - Section 16Punjab Land Revenue Rules, 1909 - Rule 16, 17
High Courts27 Jul 2016Dismissed
M/s. P.K. Store Vs Rajeev Kumar Goyal
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 591 : (2017) 1 PLR 413
East Punjab Urban Rent Restriction Act, 1949 - Section 13(3)(a)(i)(a)
High Courts27 Jul 2016Allowed
Mandeep Kaur Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 1 PLR 194
Railways Act, 1989 - Section 124A
High Courts27 Jul 2016Allowed
Ram Pal Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 1 PLR 177
National Highways Act, 1956 - Section 3G(5)
High Courts27 Jul 2016Dismissed
Ranbir Choudhary Vs T.D. Vivek Kumar
Punjab And Haryana At Chandigarh · (2017) 1 PLR 162
Specific Relief Act, 1963 - Section 20, Section 21, Section 23
High Courts26 Jul 2016Disposed Off
Sikander Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 SCT 542
Constitution of India, 1950 — Article 14, 16