High Courts02 Aug 2016Dismissed
CIT Vs M/s K.C. Pipes Pvt. Ltd., Samana (Pb.)
Punjab And Haryana At Chandigarh · (2016) 386 ITR 532
Income Tax Act, 1961 - Section 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 58 of 186
High Courts02 Aug 2016Disposed Off
Kabal Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 4 SCT 311
Constitution of India, 1950 - Article 331
High Courts02 Aug 2016Dismissed
Rajender Vs Surendri
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0183
High Courts02 Aug 2016Dismissed
Kulwant Singh Vs M/s Silvasa Polutries Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0165
High Courts02 Aug 2016Partly Allowed
Daya Kaur Vs Daya Nand
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0160
High Courts02 Aug 2016Partly Allowed
Lallu Ram Vs Yusuf Khan
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0156
High Courts02 Aug 2016Dismissed
Amar Singh Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2017) 1 PLR 624
Specific Relief Act, 1963 - Section 20
High Courts02 Aug 2016Dismissed
Amresh Kumar Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLR 496 : (2017) 1 PLR 309
Constitution of India, 1950 - Article 226
High Courts02 Aug 2016Allowed
Charan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 288
High Courts02 Aug 2016Dismissed
Jagjit Singh Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 508 : (2017) 1 PLR 320
High Courts02 Aug 2016Partly Allowed
Mamta Vs Narsingh
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0007
High Courts01 Aug 2016Dismissed
Ankit Sharma Vs Punjab Technical University, Jalandhar
Punjab And Haryana At Chandigarh · (2017) 1 PLR 646 : (2016) 4 RCRCivil 538 : (2016) 3 RSJ 513 : (2016) 4 SCT 339
Consumer Protection Act, 1986 — Section 2
High Courts01 Aug 2016Allowed
Hoshnak Rai and Sons Vs Aman Enterprises
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 128 : (2017) 1 PLR 633 : (2016) 4 RCRCivil 643 : (2016) 2 RCRRent 373
Arbitration and Conciliation Act, 1996 — Section 8Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts01 Aug 2016Dismissed
Baldev Singh Vs Guru Nanak Dev University, Amritsar
Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 214
Evidence Act, 1872 — Section 45, 47
High Courts01 Aug 2016Dismissed
Parvesh Kumar and Others - Petitioners @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 185
Constitution of India, 1950 - Article 14, Article 14, Article 16, Article 16
High Courts01 Aug 2016Dismissed
Constable Dharam Pal Singh Vs State of Punjab through Principal Secy.
Punjab And Haryana At Chandigarh · (2017) 2 RSJ 216 : (2016) 4 SCT 821
Punjab Police Act, 2007 — Section 3(2), 4(b)Punjab Police Rules, 1934 — Rule 12.26
High Courts01 Aug 2016Dismissed
Arti Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2887
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 364
High Courts01 Aug 2016Disposed Off
Kapil Dev Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 4 SCT 313
Constitution of India, 1950 - Article 16 A
High Courts01 Aug 2016Dismissed
Col. (Retd.) Ranbir Singh Yadav Vs Chet Ram
Punjab And Haryana At Chandigarh · (2016) 4 CriCC 1 : (2016) 3 RCRCriminal 1006
Penal Code, 1860 (IPC) - Section 500
High Courts01 Aug 2016Disposed Off
Sonologist Association of Punjab Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3267 : (2016) 4 RCRCivil 199 : (2016) 4 RCRCriminal 193
Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Rules, 1996 - Rule 13(3)(1)(h)