COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 56 of 186

High Courts03 Aug 2016Dismissed

Sachida Nand and Others - Petitioners @HASH State of Punjab and Others

Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 238

Electricity Act, 2003 - Section 181(2)(zk), Section 181(3), Section 82, Section 84, Section 91(2)(3), Section 92

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High Courts03 Aug 2016Disposed Off

Himalaya Public School Vs Presiding officer, Industrial Tribunal-cum-Labour Court

Punjab And Haryana At Chandigarh · (2016) 3 CLR 987 : (2017) 152 FLR 739 : (2017) LabLR 549

Industrial Disputes Act, 1947 - Section 10

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High Courts03 Aug 2016Dismissed

A.N. Chauhan Vs Pardeep Bhardwaj

Punjab And Haryana At Chandigarh · (2017) 1 ALLMR 62 : (2016) 4 RCRCivil 935

Right to Information Act, 2005 — Section 20

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High Courts03 Aug 2016Dismissed

Pardeep Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2905

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323

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High Courts03 Aug 2016Disposed Off

Joginder Singh @ Lala Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2824

Criminal Procedure Code, 1973 (CrPC) — Section 439

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High Courts03 Aug 2016Partly Allowed

Swaran Kaur Kalia Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) LIC 3520 : (2017) 1 SCT 401

Constitution of India, 1950 — Article 226, 309Punjab Civil Services Rules — Rule 2.2

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High Courts03 Aug 2016Disposed Off

Ravi Dutt Vs Dakshin Haryana Bijli Vitran Nigam

Punjab And Haryana At Chandigarh · (2017) 1 SCT 353

Constitution of India, 1950 - Article 14, Article 16, Article 226

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High Courts03 Aug 2016Disposed Off

Balbir Singh @ Bhutna @ Bira Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2867

Penal Code, 1860 (IPC) — Section 307Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 3

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High Courts03 Aug 2016Disposed Off

Komal Poswal Vs Union of India and others

Punjab And Haryana At Chandigarh · (2016) 3 SCT 800

Constitution of India, 1950 - Article 132, 141Indian Medical Council Act, 1956 - Section 10(A)

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High Courts03 Aug 2016Allowed

Gursewak Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 4 AICLR 644 : (2016) ALLMRCri 509 : (2016) 4 LawHerald 2962 : (2016) 3 RCRCriminal 1031

Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22

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High Courts03 Aug 2016Disposed Off

Shashi Bala Vs Pawan Kumar

Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 332

Motor Vehicles Act, 1988 - Section 166, 168

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High Courts03 Aug 2016Allowed

Tej Parkash Vs State of Punjab

Punjab And Haryana At Chandigarh · (2017) 1 AICLR 979 : (2017) 1 CriCC 134 : (2016) 3 LawHerald 2772 : (2016) 4 RCRCriminal 983

Penal Code, 1860 (IPC) - Section 376

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High Courts03 Aug 2016Dismissed

Bimal Kumar Vs Guljinder Singh

Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0182

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High Courts03 Aug 2016Partly Allowed

Ranbir Singh Vs Buta Singh

Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0170

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High Courts03 Aug 2016Partly Allowed

Balwinder Kaur Vs Darshan Khan

Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0148

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High Courts03 Aug 2016Allowed

Nishan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2017) 1 PLR 623

Specific Relief Act, 1963 - Section 39

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High Courts03 Aug 2016Dismissed

Gurbaj Singh Vs Shameer Singh

Punjab And Haryana At Chandigarh · (2017) 2 CivCC 177 : (2017) 1 PLR 632

Civil Procedure Code, 1908 (CPC) - Section 151

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High Courts03 Aug 2016Dismissed

Smt. Phullan (deceased) through LR Vs Smt. Bharpai

Punjab And Haryana At Chandigarh · (2017) 1 PLR 619

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4Registration Act, 1908 - Section 17(2)(ii)

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High Courts03 Aug 2016Dismissed

Municipal Committee, Ratia, District Fatehabad Vs Gurmeet Singh

Punjab And Haryana At Chandigarh · (2017) 2 CivCC 257 : (2017) 1 PLR 621

Limitation Act, 1963 - Section 27

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High Courts03 Aug 2016Disposed Off

Ram Kumar Vs Duli Chand

Punjab And Haryana At Chandigarh · (2017) 1 PLR 504 : (2017) 1 PLR 317

Civil Procedure Code, 1908 (CPC) - Order 17 Rule 3, Order 9 Rule 8

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