High Courts09 Aug 2016Dismissed
Rajinder Singh Vs Punjab Wakf Board
Punjab And Haryana At Chandigarh · (2017) 1 PLR 352
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 53 of 186
High Courts09 Aug 2016Dismissed
Dr. Tarun Bhardwaj Vs Kusum Lata
Punjab And Haryana At Chandigarh · (2017) 1 PLR 348
Limitation Act, 1963 - Section 5
High Courts09 Aug 2016Allowed
Executive Engineer HSAMB Vs M/s. Narender Kumar and Company
Punjab And Haryana At Chandigarh · (2017) 1 PLR 334
Arbitration and Conciliation Act, 1996 - Section 4
High Courts09 Aug 2016Dismissed
New India Assurance Co. Ltd. Vs Geeta Devi
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0008
High Courts09 Aug 2016Dismissed
Principal Commr. of C. Ex., Gurgaon-II Vs UCAL Fuel Systems Ltd.
Punjab And Haryana At Chandigarh · (2017) 345 ELT 77
High Courts08 Aug 2016Dismissed
Gurmeet Kaur Vs Presiding Officer, Industrial Tribunal Patiala
Punjab And Haryana At Chandigarh · (2016) LabLR 1049
Constitution of India, 1950 — Article 226
High Courts08 Aug 2016Dismissed
Udham Singh Vs Naranjan Singh
Punjab And Haryana At Chandigarh · (2016) 4 PLR 105
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Aug 2016Disposed Off
The General Manager, Telecom, BSNL Telecom District Ferozepur - Appellant @HASH Presiding Officer, Central Govt. Industrial Tribunal-cum-Labour Court-I, Chandigarh and Another
Punjab And Haryana At Chandigarh · (2017) 1 SCT 166
Industrial Disputes Act, 1947 - Section 2(oo), Section 25F
High Courts08 Aug 2016Dismissed
Balwinder Singh Vs Punjab State Power Corporation Ltd.
Punjab And Haryana At Chandigarh · (2017) 1 SCT 349
Constitution of India, 1950 - Article 14, Article 16
High Courts08 Aug 2016Allowed
Sultan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 SCT 823
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 7
High Courts08 Aug 2016Disposed Off
Mohinder Kumar Vs M/s Allied Properties
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 174 : (2017) 1 RCRCivil 166 : (2016) 2 RCRRent 501
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts08 Aug 2016Disposed Off
Brijesh Vs Rekha Saini
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2702 : (2016) 4 RCRCivil 749 : (2016) 2 RCRRent 402
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts08 Aug 2016Dismissed
Public Information Officer Vs State Information Commission
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 194 : (2016) 4 SCT 264
High Courts08 Aug 2016Dismissed
Sarjeet Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0175
High Courts08 Aug 2016Disposed Off
Parminder Kumar Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 PLR 28
Constitution of India, 1950 - Article 226Punjab Public Works Department (Public Health Circle) State Service Class III Rules, 1983 - Rule 8(2)(c)
High Courts08 Aug 2016Dismissed
Lt. Col. S.C. Bali Vs Chandigarh Housing Board
Punjab And Haryana At Chandigarh · (2017) 1 PLR 512
Capital of Punjab (Development and Regulation) Act, 1952 - Section 15
High Courts08 Aug 2016Dismissed
Joginder Singh Vs Union Territory
Punjab And Haryana At Chandigarh · (2017) 1 PLR 511
High Courts08 Aug 2016Allowed
Surjit Kaur Vs Rajwinder Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 335
Motor Vehicles Act, 1988 - Section 166
High Courts08 Aug 2016Dismissed
Harpreet Kaur Vs Accountant General
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0012
High Courts05 Aug 2016Dismissed
Uttar Haryana Bijli Vitran Nigam Vs Presiding Officer, Industrial Tribunal-cum-Labour
Punjab And Haryana At Chandigarh · (2016) 151 FLR 603 : (2017) LabLR 198 : (2017) LabLR 78 : (2016) LabLR 1048 : (2017) LIC 384
Constitution of India, 1950 — Article 226