High Courts17 Aug 2016Dismissed
Ved Parkash Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLR 562
Right To Information Act, 2005 - Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 49 of 186
High Courts17 Aug 2016Dismissed
Parveen Kumar Sharma Vs UHBVN Limited, Panchkula, Haryana
Punjab And Haryana At Chandigarh · (2017) 3 SCT 151
Haryana State Electricity Board Employees (Punishment and Appeal) Regulations, 1990 - Regulation 4-A
High Courts16 Aug 2016Dismissed
Dr. Bhura Singh Ghuman Vs Panjab University, Chandigarh
Punjab And Haryana At Chandigarh · (2016) 4 RSJ 65 : (2016) 4 SCT 733
Central Educational Institutions (Reservation in Admission) Act, 2006 — Section 2(d)Central Universities Act, 2009 — Section 2(r), 3, 4Constitution of India, 1950 — Article 248
High Courts16 Aug 2016Dismissed
Ghanshyam Dass Aggarwal Vs Nitya Nand
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 101 : (2016) 4 RCRCivil 641 : (2016) 2 RCRRent 371
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts16 Aug 2016Dismissed
State of Punjab Vs M/s Indo Arya Central Transport Ltd.
Punjab And Haryana At Chandigarh · (2016) 4 PLR 146
Punjab Value Added Tax Act, 2005 — Section 51
High Courts16 Aug 2016Dismissed
Smt. Shallu - Petitioner @HASH State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 203
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts16 Aug 2016Disposed Off
Surjit Kaur - Petitioner @HASH State of Punjab and Others
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 300
Constitution of India, 1950 - Article 226Punjab Panchayati Raj Act, 1994 - Section 201
High Courts16 Aug 2016Dismissed
Harbhajan Singh Ahluwalia - Petitioner @HASH State of Punjab and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 175
Constitution of India, 1950 - Article 226
High Courts16 Aug 2016Dismissed
Mohali Industries Association Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 1 CLR 982 : (2016) 151 FLR 531 : (2017) 1 PLR 586
High Courts16 Aug 2016Partly Allowed
Darshana Sharma Vs Punjab Water Resources Management and Development Corporation
Punjab And Haryana At Chandigarh · (2017) 1 RSJ 507 : (2016) 4 SCT 842
High Courts16 Aug 2016Dismissed
Brij Pal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 CLR 702 : (2017) 152 FLR 401
Industrial Disputes Act, 1947 — Section 10(1), 25F
High Courts16 Aug 2016Disposed Off
Gram Panchayat Khippannwali Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 PLR 595 : (2016) 4 RCRCivil 509
Constitution of India, 1950 - Article 243, 243A, 243Q
High Courts16 Aug 2016Dismissed
Jaswant Vs Attar Singh
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0158
High Courts16 Aug 2016Partly Allowed
Paramjit Kaur Vs General Manager, Punjab Roadways, Taran Taran
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0153
High Courts16 Aug 2016Dismissed
Suresh Kumar Vs District Magistrate, Faridkot
Punjab And Haryana At Chandigarh · (2017) 1 PLR 743
High Courts16 Aug 2016Dismissed
Krishna Devi Vs Krishan Chand
Punjab And Haryana At Chandigarh · (2017) 1 PLR 777
Motor Vehicles Act, 1988 - Section 166
High Courts16 Aug 2016Allowed
Lodha Singh Vs Hamir Kaur
Punjab And Haryana At Chandigarh · (2017) 1 PLR 763
High Courts16 Aug 2016Allowed
Kamaljit Kaur Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 606
Motor Vehicles Act, 1988 - Section 166
High Courts16 Aug 2016Dismissed
Rameshwar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 583
Punjab Government National Emergency (Concession) Rules, 1965 - Rule 4
High Courts16 Aug 2016Disposed Off
Abhishek Dogra Vs I.K. Gujral Punjab Technical University
Punjab And Haryana At Chandigarh · (2017) 1 PLR 565