High Courts23 Aug 2016Dismissed
Natha @ Jeewan Saini Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 105 : (2016) 4 RCRCivil 648 : (2016) 2 RCRRent 377
East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 45 of 186
High Courts23 Aug 2016Dismissed
M/s NBS Gurukul Institute of Competitions Pvt. Ltd., Jalandhar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 PLR 282 : (2017) 1 SCT 542
Constitution of India, 1950 - Article 226
High Courts23 Aug 2016Partly Allowed
Smt. Bhupa Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 428
Constitution of India, 1950 - Article 14, Article 226
High Courts23 Aug 2016Disposed Off
Parveen Kumari Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 SCT 704
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Limitation Act, 1963 — Section 5
High Courts23 Aug 2016Allowed
M/s Modern Feed Industries Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 PLR 467
Haryana General Sales Tax Act, 1973 — Section 13 BHaryana General Sales Tax Rules, 1975 — Rule 28
High Courts23 Aug 2016Allowed
M/s Laqshya Media Pvt. Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 PLR 455
Constitution of India, 1950 — Article 226Punjab Municipal Corporation Act, 1976 — Section 123, 126, 135
High Courts23 Aug 2016Dismissed
State of Haryana Vs Lakhmi
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2866
Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Aug 2016Dismissed
Rajesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2859
Penal Code, 1860 (IPC) — Section 302
High Courts23 Aug 2016Allowed
Himmat Singh @ Brandi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2871
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 433
High Courts23 Aug 2016Dismissed
Constable Chander Pal Singh No.377/HSR Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 423
Constitution of India, 1950 - Article 14, Article 226
High Courts23 Aug 2016Dismissed
Mam Chand @ Rajinder Parshad Vs Jawala Devi
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0180
High Courts23 Aug 2016Dismissed
Dr. Roshan Lal Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 2 PLR 284
Punjab Civil Services Rules (Volume I) - Rule 3.12
High Courts23 Aug 2016Allowed
Pushpinder Kaur Vs Punjab and Sind Bank, The Mall, Bathinda
Punjab And Haryana At Chandigarh · (2017) 2 PLR 279
Constitution of India, 1950 - Article 226
High Courts23 Aug 2016Dismissed
Gaurav Thukral Vs Godrej and Boyce Mfg. Company Limited
Punjab And Haryana At Chandigarh · (2017) 2 CivCC 410 : (2017) 2 PLR 216
Specific Relief Act, 1963 - Section 14
High Courts23 Aug 2016Allowed
Sheela Devi Vs Suman
Punjab And Haryana At Chandigarh · (2017) 2 CivCC 422 : (2017) 2 PLR 214
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts23 Aug 2016Dismissed
Ram Dev Goel Vs Haryana Tourism Corporation
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 925 : (2017) 1 RCRRent 181
Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972 - Section 4, Section 7
High Courts23 Aug 2016Allowed
Hoshiar Singh Vs Mohinder Singh Chauhan
Punjab And Haryana At Chandigarh · (2017) 1 PLR 227
Motor Vehicles Act, 1988 - Section 166, Section 168
High Courts23 Aug 2016Allowed
Daljit Singh (Deceased) through LRs Vs Sunita (Deceased) through LRs
Punjab And Haryana At Chandigarh · (2017) 2 PLR 438
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts23 Aug 2016Dismissed
National Insurance Company Limited Vs Amrik Singh
Punjab And Haryana At Chandigarh · (2017) 2 PLR 325
Motor Vehicles Act, 1988 - Section 149, Section 166
High Courts22 Aug 2016Dismissed
M/s Ratna Commercial Enterprises Ltd. - Applicant @HASH M/s Vasutech Limited (in Provisional Liquidation)
Punjab And Haryana At Chandigarh · (2016) 4 PLR 692
Companies Act, 1956 - Section 454