High Courts29 Aug 2016Dismissed
Jagjit Singh Shekhon Vs Canara Bank
Punjab And Haryana At Chandigarh · (2017) 1 SCT 334
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 42 of 186
High Courts29 Aug 2016Disposed Off
M/s Ram Rattan Hans Raj Vs Harbhajan Singh
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2956 : (2017) 2 PLR 23
Evidence Act, 1872 — Section 106
High Courts29 Aug 2016Dismissed
Chandi Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 CLR 980 : (2016) 151 FLR 536
Constitution of India, 1950 — Article 226
High Courts29 Aug 2016Disposed Off
Babli Vs Kumari Ruchi Bansal
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 180 : (2017) 1 PLR 811 : (2017) 1 RCRCivil 152 : (2016) 2 RCRRent 487 : (2017) 1 RentLR 1
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)(a)(i)
High Courts29 Aug 2016Dismissed
Aditi Devi Vs Suraj Parkash
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2878
Penal Code, 1860 (IPC) — Section 376
High Courts29 Aug 2016Disposed Off
Pardeep Kumar Rapria, Advocate Vs Bharitya Janta Party
Punjab And Haryana At Chandigarh · (2017) 2 ALLMR 75 : (2017) 1 RCRCivil 825
Right to Information Act, 2005 - Section 2(h), Section 4
High Courts29 Aug 2016Disposed Off
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 RCRCivil 518
Punjab Land Revenue (Lambardari) Rules, 1908 - Rule 15, 16
High Courts29 Aug 2016Partly Allowed
Jasvir Kaur Vs Hathi Ram Gurjar
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0181
High Courts29 Aug 2016Partly Allowed
Sarishtha Devi Vs Tarsem Lal
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0177
High Courts29 Aug 2016Partly Allowed
Saroj Vs Jai Pal
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0161
High Courts29 Aug 2016Partly Allowed
Gulzar Singh Vs Karam Singh alias Karma
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0154
High Courts29 Aug 2016Disposed Off
United India Insurance Company Limited, Gurgaon Vs Smt. Maimuna
Punjab And Haryana At Chandigarh · (2017) 1 PLR 809
Employees Compensation Act, 1923 - Section 4A(3)(b)
High Courts29 Aug 2016Allowed
Jasbir Singh Vs Mewa Singh
Punjab And Haryana At Chandigarh · (2017) 2 PLR 301
High Courts29 Aug 2016Dismissed
Punjab State Warehousing Corporation Vs M/s Raj Paul and Company
Punjab And Haryana At Chandigarh · (2017) 2 PLR 300
Arbitration and Conciliation Act, 1996 - Section 34Limitation Act, 1963 - Article 112
High Courts29 Aug 2016Disposed Off
Mahipal Singh Vs Dakshin Haryana Bijli Vitran Nigam
Punjab And Haryana At Chandigarh · (2017) 2 PLR 299
Electricity Act, 2003 - Section 126
High Courts29 Aug 2016Dismissed
Gayatri Devi Vs Darshan Ram
Punjab And Haryana At Chandigarh · (2017) 2 PLR 429
Civil Procedure Code, 1908 (CPC) - Section 148Specific Relief Act, 1963 - Section 28
High Courts27 Aug 2016Disposed Off
Balraj Singh (deceased) through LRs - Petitioners @HASH State of Haryana and another
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 498
Haryana Ceiling on Land Holdings Act, 1972 - Section 11(5), Section 11(7)
High Courts27 Aug 2016Dismissed
Gurnam Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 1 SCT 367
Constitution of India, 1950 - Article 14, Article 16, Article 226, Article 227
High Courts27 Aug 2016Dismissed
Harbhajan Kaur Vs Dilbagh Singh
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0152
High Courts27 Aug 2016Dismissed
Rajesh Kumar Vs Jai Singh
Punjab And Haryana At Chandigarh · (2016) 08 P&H CK 0151