High Courts02 Sept 2016Dismissed
Major Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 1 PLR 683
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 39 of 186
High Courts02 Sept 2016Dismissed
Faqir Chand Vs Home Secretary to Govt. of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 672
Constitution of India, 1950 - Article 226
High Courts02 Sept 2016Dismissed
Kailash Kumar Vs Anil Kumar
Punjab And Haryana At Chandigarh · (2016) AIRCC 3419
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Section 100
High Courts02 Sept 2016Dismissed
M/s. Mahavir Spinning Mills Ltd. Vs Commissioner of Income Tax, Ludhiana
Punjab And Haryana At Chandigarh · (2017) 391 ITR 290
Income Tax Act, 1961 - Section 10B, Section 80HHC
High Courts02 Sept 2016Dismissed
Oriental Insurance Company Ltd. Vs M/s. P.S. Logistics
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 232
Rajasthan State Legal Services Authority Act, 1987 - Section 22(c)
High Courts01 Sept 2016Allowed
Waryam Ram Vs Financial Commissioner (Revenue), Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3114 : (2016) 4 RCRCivil 631
Punjab Land Reforms Act, 1972 — Section 4(5)Punjab Tenancy Act, 1887 — Section 12, 18
High Courts01 Sept 2016Dismissed
Sukhdev Singh Sandhu Vs Punjab State Power Corporation Limited
Punjab And Haryana At Chandigarh · (2016) 4 SCT 436
Constitution of India, 1950 — Article 14, 16
High Courts01 Sept 2016Dismissed
Kamlesh Kaur Vs Surinder Singh
Punjab And Haryana At Chandigarh · (2017) 1 CriCC 841 : (2016) 4 RCRCriminal 678
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)
High Courts01 Sept 2016Disposed Off
Tara Chand - Petitioner @HASH Dakshin Haryana Bijli Vitran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2017) 1 SCT 224
High Courts01 Sept 2016Dismissed
Chirag Mittal Vs Haryana Public Service Commission
Punjab And Haryana At Chandigarh · (2017) 1 SCT 362
Constitution of India, 1950 - Article 14, Article 226
High Courts01 Sept 2016Allowed
Jogender Vs Sugriv Kumar Sharma
Punjab And Haryana At Chandigarh · (2016) AAC 2441 : (2017) 1 PLR 667
Employees Compensation Act, 1923 - Section 3, Section 3, Section 4A
High Courts01 Sept 2016Allowed
Harpreet Singh @ Happy Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 2851
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts01 Sept 2016Dismissed
Varinder Singh Vs Sandeep Kumar Chawla
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3197
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Sept 2016Dismissed
Managing Director Vs Vijay Lakshmi
Punjab And Haryana At Chandigarh · (2016) 09 P&H CK 0129
High Courts01 Sept 2016Dismissed
Santokh Singh Vs Manjit Kaur
Punjab And Haryana At Chandigarh · (2017) 1 PLR 666
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts01 Sept 2016Dismissed
Ravinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 670
Constitution of India, 1950 - Article 226Trade Unions Act, 1926 - Section 11
High Courts01 Sept 2016Dismissed
Kulwinder Kaur Vs Amrik Singh
Punjab And Haryana At Chandigarh · (2017) AAC 511
Motor Vehicles Act, 1988 - Section 166
High Courts01 Sept 2016Dismissed
Varinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 812
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 - Section 33
High Courts01 Sept 2016Dismissed
Manoj Kumar Vs Pyare Lal Sanga through LRs. Manoj Kumar
Punjab And Haryana At Chandigarh · (2016) 09 P&H CK 0008
High Courts31 Aug 2016Dismissed
Bhatinda Improvement Trust Vs Madan Lal
Punjab And Haryana At Chandigarh · (2017) AIRCC 353 : (2016) 4 RCRCivil 682
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Constitution of India, 1950 — Article 226, 226Land Acquisition Act, 1894 — Section 18, 4, 4, 4, 41, 42, 6, 6, 6