High Courts08 Sept 2016Dismissed
Ram Dia Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 702
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 36 of 186
High Courts08 Sept 2016Allowed
Satpal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 699
Constitution of India, 1950 - Article 311(2)Penal Code, 1860 (IPC) - Section 148, Section 149, Section 149, Section 323, Section 324, Section 452, Section 506
High Courts08 Sept 2016Dismissed
Rajinder Singh Vs Dalel Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 649 : (2017) 1 PLR 443
Haryana Municipal Corporation Act, 1994 - Section 408A, Section 408BSpecific Relief Act, 1963 - Section 39
High Courts08 Sept 2016Allowed
Ali Mohammad Vs Nigam Dutt
Punjab And Haryana At Chandigarh · (2017) 1 PLR 423
Motor Vehicles Act, 1988 - Section 166
High Courts08 Sept 2016Allowed
Smt. Sunita Vs Krishan Kumar
Punjab And Haryana At Chandigarh · (2017) 1 PLR 449
Motor Vehicles Act, 1988 - Section 166
High Courts08 Sept 2016Dismissed
Ram Chand Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 861 : (2017) 1 RCRRent 180
Constitution of India, 1950 - Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 5(i)
High Courts08 Sept 2016Dismissed
Suryasnata Das Vs Nishikant Das
Punjab And Haryana At Chandigarh · (2017) 2 CriCC 412 : (2016) 4 LawHerald 3175 : (2017) 2 RCRCivil 10 : (2017) 2 RCRCriminal 92
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts08 Sept 2016Allowed
Haryana State Co-operative Supply Vs Presiding Officer, Industrial Tribunal-cum-Labour Court
Punjab And Haryana At Chandigarh · (2017) 1 CLR 349 : (2017) 153 FLR 378
Industrial Disputes Act, 1947 - Section 33C(2)
High Courts07 Sept 2016Allowed
Simran Dhillon - Petitioner @HASH State of Punjab and another
Punjab And Haryana At Chandigarh · (2017) 1 SCT 208
Constitution of India, 1950 - Article 14
High Courts07 Sept 2016Allowed
K.T. Kokne Vs Haryana State Federation Of Consumers Cooperative Wholesale Stores Ltd.
Punjab And Haryana At Chandigarh · (2017) 1 SCT 528
High Courts07 Sept 2016Dismissed
National Insurance Company Limited Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (2017) 2 PLR 489 : (2017) 1 PLR 710 : (2017) 1 RCRCivil 640
High Courts07 Sept 2016Allowed
Pee Jay International Vs Commissioner of Customs
Punjab And Haryana At Chandigarh · (2016) 340 ELT 625
High Courts07 Sept 2016Allowed
Rajinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3189
Penal Code, 1860 (IPC) — Section 304B
High Courts07 Sept 2016Disposed Off
Workmen of the Punjab State Cooperative Milk Producers Federation Ltd. Vs Managing Director
Punjab And Haryana At Chandigarh · (2017) 1 CLR 343 : (2017) 152 FLR 403 : (2016) 151 FLR 986 : (2016) LabLR 1171 : (2017) 1 SCT 332
Payment of Bonus Act, 1965 — Section 3
High Courts07 Sept 2016Disposed Off
Tulli Ram Vs Fateh Singh @ Fatehbir
Punjab And Haryana At Chandigarh · (2017) 1 PLR 688
Civil Procedure Code, 1908 (CPC) - Section 100, Section 97(1)Punjab Courts Act, 1918 - Section 41
High Courts07 Sept 2016Dismissed
Smt. Kanchan Jain Vs Babita Jain
Punjab And Haryana At Chandigarh · (2017) 1 PLR 437
Benami Transactions (Prohibition) Act, 1988 - Section 3, Section 4(3)(a)
High Courts07 Sept 2016Allowed
The Oriental Insurance Company Ltd. Vs Dilbagh Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 434
Motor Vehicles Act, 1988 - Section 149, Section 66
High Courts07 Sept 2016Dismissed
Som Dutt Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLR 467 : (2017) 2 RSJ 275 : (2017) 1 SCT 613
Constitution of India, 1950 - Article 226Haryana Backward Classes Commission Act, 2016 - Section 3, Section 4(1)
High Courts07 Sept 2016Disposed Off
M/s. Krishan Gopal and Company Vs Deepak Gupta
Punjab And Haryana At Chandigarh · (2017) 1 PLR 690
Civil Procedure Code, 1908 (CPC) - Order 21
High Courts07 Sept 2016Disposed Off
Subhash Chander Vs Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (2017) 1 CLR 351
Industrial Disputes Act, 1947 - Section 10(1)