High Courts19 Sept 2016Dismissed
Satnam Singh Vs Gurbax Singh
Punjab And Haryana At Chandigarh · (2017) 2 PLR 41
Hindu Adoptions and Maintenance Act, 1956 - Section 4, Section 5Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 32 of 186
High Courts19 Sept 2016Allowed
Commissioner of Income Tax Vs M/s Hero Cycles Limited
Punjab And Haryana At Chandigarh · (2017) 293 CurTR 10 : (2017) 393 ITR 144
Income Tax Act, 1961 - Section 32AB, Section 80HHC
High Courts19 Sept 2016Dismissed
M/s Majestic Metaliks Limited Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 PLR 18
High Courts19 Sept 2016Dismissed
Kewal Singh Vs Paramjit Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 810
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts19 Sept 2016Dismissed
Malwa Engineering Works Vs The Union of India
Punjab And Haryana At Chandigarh · (2017) 2 PLR 13
High Courts19 Sept 2016Allowed
M/s D.S. Transport Corporation Vs The Court of Permanent Lok Adalat
Punjab And Haryana At Chandigarh · (2017) 2 PLR 21
Legal Services Authorities Act, 1987 - Section 22CMotor Vehicles Act, 1988 - Section 165
High Courts19 Sept 2016Allowed
Byasa Devi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 SCT 503
High Courts19 Sept 2016Allowed
Rampat Bhatia Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 764
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts19 Sept 2016Allowed
National Insurance Co. Ltd. Vs Shashank Bhardwaj
Punjab And Haryana At Chandigarh · (2017) 2 PLR 29
Legal Services Authorities Act, 1987 - Section 22CMotor Vehicles Act, 1988 - Section 166
High Courts19 Sept 2016Dismissed
M/s Mohar Singh Ishwar Dayal Jewellers Main Bazaar, Ballabhgarh Vs Chuni Lal
Punjab And Haryana At Chandigarh · (2017) 1 PLR 217 : (2017) 1 RCRRent 602
High Courts19 Sept 2016Dismissed
Modern Publishers Vs Professor Satish Kumar Gupta
Punjab And Haryana At Chandigarh · (2017) 69 PTC 198
High Courts19 Sept 2016Partly Allowed
IFFCO Tokio General Insurance Company Limited Vs Rekha Devi
Punjab And Haryana At Chandigarh · (2017) AAC 22
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts16 Sept 2016Disposed Off
Nayan Bansal Vs Union of India
Punjab And Haryana At Chandigarh · (2016) 4 SCT 438
Constitution of India, 1950 — Article 14, 226
High Courts16 Sept 2016Dismissed
Dhurv Kumar - Petitioner @HASH Naresh Kumar and Others
Punjab And Haryana At Chandigarh · (2017) 1 AICLR 476 : (2017) 1 CriCC 556 : (2016) 4 LawHerald 3234 : (2017) 1 RCRCriminal 370
Penal Code, 1860 (IPC) - Section 306
High Courts16 Sept 2016Dismissed
Munshi Ram - Petitioner @HASH Presiding Labour Court Hisar and Another
Punjab And Haryana At Chandigarh · (2017) 152 FLR 399 : (2016) LabLR 1256
Constitution of India, 1950 - Article 226
High Courts16 Sept 2016Dismissed
Commissioner of Income Tax, Faridabad - Appellant @HASH IILM Foundation Academy, Gurgaon
Punjab And Haryana At Chandigarh · (2016) 290 CurTR 583 : (2016) 389 ITR 148
Companies Act, 1956 - Section 25Income Tax Act, 1961 - Section 11, Section 12AA, Section 80G
High Courts16 Sept 2016Allowed
M/s VMT Spinning Co. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2017) 295 CurTR 306 : (2016) 389 ITR 326
Income Tax Act, 1961 - Section 254, Section 260A
High Courts16 Sept 2016Dismissed
Harpreet Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 CriCC 507
Penal Code, 1860 (IPC) - Section 406, Section 498-A
High Courts16 Sept 2016Dismissed
Sarwan Kumar Sahota Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 370
Constitution of India, 1950 - Article 14, Article 226
High Courts16 Sept 2016Allowed
Kailash Wati Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 526 : (2016) 4 RCRCivil 1015
Punjab Tenancy Act, 1887 — Section 3(A), 5, 6