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Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 30 of 186

High Courts23 Sept 2016Dismissed

Piara Singh Vs Gurnam Singh, Deputy Director

Punjab And Haryana At Chandigarh · (2017) 2 RCRCriminal 58

Criminal Procedure Code, 1973 (CrPC) - Section 328, Section 329Prevention of Money-Laundering Act, 2002 - Section 45(1), Section 5(5)

High Courts22 Sept 2016Allowed

Suman Rani Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 4 SCT 361

Constitution of India, 1950 — Article 14, 16

High Courts22 Sept 2016Disposed Off

Surjit Singh Randhawa - Appellant @HASH Panjab University Chandigarh and Others

Punjab And Haryana At Chandigarh · (2017) 1 SCT 171

Constitution of India, 1950 - Article 226

High Courts22 Sept 2016Allowed

Man Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 1 SCT 557

High Courts22 Sept 2016Dismissed

Surjeet Bahadur Khurania Vs Commissioner of Income Tax, Karnal

Punjab And Haryana At Chandigarh · (2017) 292 CurTR 491 : (2016) 389 ITR 211

Income Tax Act, 1961 - Section 158BC

High Courts22 Sept 2016Dismissed

Yogender Singh Vs Smt. Sunita

Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 244

Hindu Marriage Act, 1955 - Section 13(1)(ia)

High Courts22 Sept 2016Dismissed

Rajesh Kumar Vs Union of India

Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 240

Constitution of India, 1950 - Article 226

High Courts22 Sept 2016Dismissed

Raj Pal Vs Smt. Chameli

Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3142

Limitation Act, 1963 — Article 58

High Courts22 Sept 2016Dismissed

Oriental Insurance Company Limited Vs Seeta Devi

Punjab And Haryana At Chandigarh · (2017) 2 PLR 39 : (2017) 2 TAC 849

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Motor Vehicles Act, 1988 - Section 149

High Courts22 Sept 2016Dismissed

Sukhjit Singh Vs Kaakan Ram @ Sadhu Ram

Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 14

Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 2(a), Section 2(h), Section 4

High Courts22 Sept 2016Allowed

Karam Singh alias Parveen Vs Sham

Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 835

Motor Vehicles Act, 1988 - Section 166

High Courts21 Sept 2016Disposed Off

M/s Jindal Steel and Power Ltd. Vs Principal Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2016) 290 CurTR 342 : (2017) 391 ITR 42 : (2017) 244 Taxman 3

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 220(6)

High Courts21 Sept 2016Dismissed

Mukhtiar Singh Vs Budha Singh

Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 234 : (2017) 1 CivCC 773 : (2017) 1 PLR 802 : (2016) 2 RentLR 490

Transfer of Property Act, 1882 - Section 60

High Courts21 Sept 2016Dismissed

Scientific Awareness & Social Welfare Forum .... Vs State of Punjab

Punjab And Haryana At Chandigarh · (2017) AIR(Punjab) 12 : (2017) 1 ALLMR 9 : (2016) 4 RCRCivil 1053

Public Interest Litigation Rules, 2010 — Rule 7Right to Information Act, 2005 — Section 20, 20, 7

High Courts21 Sept 2016Allowed

Gurminder Kaur Vs Sunil Kumar Gupta

Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 164 : (2016) 2 RCRRent 498 : (2016) 2 RentLR 503

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)

High Courts21 Sept 2016Dismissed

Rattan Singh Vs Financial Commissioner, Revenue, Punjab

Punjab And Haryana At Chandigarh · (2017) 2 PLR 3

Constitution of India, 1950 - Article 226

High Courts21 Sept 2016Allowed

Devender Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 1 SCT 635

Constitution of India, 1950 - Article 11, Article 14, Article 226

High Courts20 Sept 2016Disposed Off

Ashok Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 4 RCRCriminal 676

Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts20 Sept 2016Dismissed

Narender @ Kala Vs Sunita

Punjab And Haryana At Chandigarh · (2016) ALLMRCri 603 : (2017) 1 CivCC 513 : (2017) 1 CriCC 349 : (2017) 1 HLR 644 : (2016) 4 LawHerald 3134 : (2016) 4 RCRCivil 809 : (2016) 4 RCRCriminal 624

Protection of Women From Domestic Violence Act, 2005 — Section 12

High Courts20 Sept 2016Disposed Off

Ranjit Singh Bath Vs Union of India

Punjab And Haryana At Chandigarh · (2016) 4 RCRCriminal 540