High Courts28 Sept 2016Dismissed
Navjot Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 580
Constitution of India, 1950 - Article 14, Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 28 of 186
High Courts28 Sept 2016Dismissed
Shri Guru Ram Dass Ji Educational Trust Vs Chief CIT
Punjab And Haryana At Chandigarh · (2017) 293 CurTR 144 : (2016) 389 ITR 423
Income Tax Act, 1961 - Section 10(23C)
High Courts28 Sept 2016Allowed
Rajinder Singh Pardesi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3136
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 306
High Courts28 Sept 2016Dismissed
Som Parkash Rishi Vs Satish Kumar
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3083 : (2017) 1 PLJ 156 : (2017) 1 RCRCivil 158 : (2016) 2 RCRRent 493
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Contempt of Courts Act, 1971 — Section 10, 12East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts28 Sept 2016Dismissed
Suresh Chand Gupta Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) AIRCC 695 : (2017) 2 PLR 155
Haryana Registration and Regulation of Societies Act, 2012 - Section 32(6)(i), Section 68(3)
High Courts28 Sept 2016Dismissed
Pawan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 809
Constitution of India, 1950 - Article 14, Article 16
High Courts28 Sept 2016Allowed
Municipal Committee, Gharaunda Vs Appellate Authority under the Payment of Gratuity Act
Punjab And Haryana At Chandigarh · (2017) 2 PLR 140 : (2017) 2 RSJ 173 : (2017) 1 SCT 794
Payment of Gratuity Act, 1972 - Section 14, Section 4(1), Section 5(3)
High Courts28 Sept 2016Dismissed
Commissioner of C. Ex. & S.T. Vs Jai Jwala Processors
Punjab And Haryana At Chandigarh · (2017) 345 ELT 635
High Courts27 Sept 2016Dismissed
Naresh Kumar Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2017) 393 ITR 389
Sr. No. 205 I.T.A. No. 382 of 2015 (O&M)
High Courts27 Sept 2016Dismissed
Commissioner of C. Ex. Vs National Fertilizers Ltd.
Punjab And Haryana At Chandigarh · (2017) 347 ELT 225
Central Excise Appeal No. 10 of 2016 (O & M)
High Courts27 Sept 2016Allowed
Gurdas Bansal Vs Manoj Jain, Director, M/s Blue Sea Sites Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2016) 4 RCRCriminal 666
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts27 Sept 2016Disposed Off
Dunger Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 09 P&H CK 0263
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 15, 16, 27-A, 61, 85
High Courts27 Sept 2016Dismissed
Sunil Kumar Gupta - Appellant @HASH Assistant Commissioner of Income Tax, Circle-II, Amritsar
Punjab And Haryana At Chandigarh · (2016) 389 ITR 38
Income Tax Act, 1961 - Section 23, Section 24
High Courts27 Sept 2016Dismissed
Ashwani Kumar Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2017) 2 PLR 134 : (2017) 1 RCRCivil 762
Constitution of India, 1950 - Article 14, Article 19(1)(g), Article 226, Article 226, Article 25Maintainbility of Public Interest Litigation Rules, 2010 - Rule 7Punjab Municipal Corporation Act, 1976 - Section 332(1)
High Courts27 Sept 2016Dismissed
Bhagwan Singh Vs Punjab Wakf Board
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 529 : (2016) 4 RCRCivil 1021 : (2016) 2 RCRRent 505
Punjab Tenancy Act, 1887 — Section 9Transfer of Property Act, 1882 — Section 106, 116
High Courts27 Sept 2016Allowed
M/s International Panaacea Limited Vs Man Singh
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3089
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Sept 2016Dismissed
The Punjab State Federation of Cooperative House Building Societies Limited Vs M/s. Sharma and Associates
Punjab And Haryana At Chandigarh · (2017) 2 PLR 43
Arbitration and Conciliation Act, 1996 - Section 34
High Courts27 Sept 2016Disposed Off
Sarwan Singh Vs Jatinder Chaudhary
Punjab And Haryana At Chandigarh · (2017) 2 PLR 132
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 2, Section 3
High Courts27 Sept 2016Dismissed
Smt. Raj Dulari Vs Ram Sarup
Punjab And Haryana At Chandigarh · (2017) 2 CivCC 513 : (2017) 2 PLR 164
Specific Relief Act, 1963 - Section 28
High Courts27 Sept 2016Allowed
M/s Apex Architects, Patiala Vs State Bank of Patiala
Punjab And Haryana At Chandigarh · (2017) 2 PLR 5 : (2017) 2 RCRCivil 221
Constitution of India, 1950 - Article 14, Article 19