High Courts03 Oct 2016Dismissed
Kultarnjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 566
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 26 of 186
High Courts03 Oct 2016Disposed Off
Manpinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 556
Constitution of India, 1950 - Article 226
High Courts03 Oct 2016Disposed Off
Sujan Singh Sangwan - Petitioner @HASH Union of India and another
Punjab And Haryana At Chandigarh · (2017) 2 PLR 381 : (2017) 1 SCT 239
Constitution of India, 1950 - Article 14, Article 15(5), Article 16(4), Article 226
High Courts03 Oct 2016Disposed Off
Parul wife of Himanshu Vs Himanshu
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3474
Civil Procedure Code, 1908 (CPC) - Section 151Evidence Act, 1872 - Section 65
High Courts03 Oct 2016Dismissed
M/s. Shri Vishnu Eatables (India) Limited. Vs Deputy Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2016) 289 CurTR 337 : (2016) 389 ITR 385
Income Tax Act, 1961 — Section 271G, 92A, 92C, 92CA
High Courts03 Oct 2016Dismissed
Rashtriya Valmiki Sabha (Regd.) Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 752
Constitution of India, 1950 - Article 226Punjab Civil Services (Judicial Branch) Rules, 1951 - Rule 7(2)
High Courts03 Oct 2016Dismissed
M/s Ajanta Marketing Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3373
Criminal Procedure Code, 1973 (CrPC) - Section 102, Section 102Penal Code, 1860 (IPC) - Section 420
High Courts03 Oct 2016Dismissed
Chaman Lal Sehgal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3333 : (2017) 2 SCT 15
Constitution of India, 1950 - Article 227, Section 226
High Courts03 Oct 2016Dismissed
Sohan Lal Advocate Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 2 PLR 385
Notaries (Amendment) Rules, 1956 - Rule 6-B
High Courts03 Oct 2016Allowed
Somwati Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 PLR 368
Haryana Ex-gratia Financial Assistance to the Dependants of the Deceased Government Employees Rules, 2005 - Rule 8(b)(g)
High Courts03 Oct 2016Dismissed
Usha Rani Vs Ram Rati
Punjab And Haryana At Chandigarh · (2017) 1 RentLR 173
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts03 Oct 2016Allowed
Smt. Satish Bala Malhotra Vs Commissioner of Income Tax, Jalandhar
Punjab And Haryana At Chandigarh · (2017) 391 ITR 256
Income Tax Act, 1922 - Section 12(2)Income Tax Act, 1961 - Section 57(iii)
High Courts30 Sept 2016Allowed
Karanvir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 4 SCT 715
High Courts30 Sept 2016Dismissed
Jaswant Singh Vs District Magistrate Bathinda
Punjab And Haryana At Chandigarh · (2017) 2 CivCC 10 : (2017) 1 RCRCivil 851
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 22, Section 23
High Courts30 Sept 2016Dismissed
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 780
Constitution of India, 1950 - Article 226
High Courts30 Sept 2016Allowed
Darshan Kumar and another - Petitioners @HASH Commissioner and Secretary to Government, Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 225 : (2017) 1 RCRCivil 261
Constitution of India, 1950 - Article 14, Article 226
High Courts30 Sept 2016Dismissed
Nikhil Garg Vs MS Super Jewelers Pvt. Ltd
Punjab And Haryana At Chandigarh · (2016) 4 BC 577 : (2017) 1 DCR 135 : (2017) 1 NIJ 549
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts30 Sept 2016Allowed
Jasbir Kaur Vs Deepika Parhar
Punjab And Haryana At Chandigarh · (2017) 2 AICLR 531 : (2017) 1 CriCC 554
Criminal Procedure Code, 1973 (CrPC) - Section 319, Section 482
High Courts30 Sept 2016Dismissed
Parmod Kumar Vs Union Territory
Punjab And Haryana At Chandigarh · (2016) 4 LawHerald 3091
Constitution of India, 1950 — Article 226, 311
High Courts30 Sept 2016Dismissed
Veeran Bai alias Santosh Rani Vs Maya Bai alias Maya Devi
Punjab And Haryana At Chandigarh · (2017) 2 PLR 26
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3A