High Courts09 Dec 2016Disposed Off
Rajesh Vs Parmod
Punjab And Haryana At Chandigarh · (2017) 1 LAR 89 : (2017) 2 PLR 111 : (2017) 1 RCRCivil 664
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 8 of 186
High Courts09 Dec 2016Dismissed
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 12 P&H CK 0141
High Courts09 Dec 2016Disposed Off
Rakesh Kumar Goyal Vs Gurtej Singh Sahota
Punjab And Haryana At Chandigarh · (2017) 2 SCT 485
Constitution of India, 1950 - Article 14, Article 14, Article 16, Article 226, Article 309
High Courts09 Dec 2016Allowed
State of Haryana Vs Rajni Bhalla
Punjab And Haryana At Chandigarh · (2017) 1 PLR 659
High Courts09 Dec 2016Allowed
Sukhwinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 SCT 257
High Courts09 Dec 2016Dismissed
Pr. Commissioner of Income Tax Vs The Senior Manager (Finance), Bharat Heavy Electricals Ltd.
Punjab And Haryana At Chandigarh · (2017) 291 CurTR 161 : (2017) 390 ITR 322
Income Tax Act, 1961 - Section 194C, Section 194J
High Courts09 Dec 2016Dismissed
Divisional Manager Vs Presiding Officer
Punjab And Haryana At Chandigarh · (2017) 152 FLR 908 : (2017) LabLR 138 : (2017) 1 LawHerald 113
High Courts09 Dec 2016Dismissed
Lakhi Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 ACC 326
Constitution of India, 1950 - Article 226, Article 227
High Courts09 Dec 2016Allowed
Kulwant Rai Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 3 SCT 93
High Courts09 Dec 2016Dismissed
M/s. Fuelsave System & Devices Pvt. Ltd. Vs Raj Kishore
Punjab And Haryana At Chandigarh · (2017) LabLR 263
Constitution of India, 1950 - Article 226
High Courts09 Dec 2016Disposed Off
M/s. Star Wire (India) Limited Vs B.L. Tomar
Punjab And Haryana At Chandigarh · (2017) LabLR 264
Constitution of India, 1950 - Article 226
High Courts09 Dec 2016Dismissed
National Insurance Co. Ltd. Vs Smt. Sudesh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 238
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts08 Dec 2016Disposed Off
Dimple Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 RCRCriminal 602
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 34, Section 341, Section 354, Section 366, Section 506
High Courts08 Dec 2016Dismissed
Geeta Rani Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 504
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts08 Dec 2016Dismissed
Raheja Vedanta Flat Buyers Association, Palam Vihar, Gurgaon Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 794
Constitution of India, 1950 - Article 226
High Courts08 Dec 2016Dismissed
Rajbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 SCT 99
Constitution of India, 1950 - Article 226
High Courts08 Dec 2016Allowed
Randeep Singh Vs Financial Commissioner, (Appeals), Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 182
Punjab Land Revenue Rules, 1909 - Rule 16, Rule 17
High Courts08 Dec 2016Allowed
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 703
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts07 Dec 2016Dismissed
Rajinder Kaur - Petitioner @HASH State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 12 P&H CK 0192
High Courts07 Dec 2016Allowed
Jasmin Jyoti Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 12 P&H CK 0149
Penal Code, 1860 (IPC) - Section 498-A