High Courts15 Dec 2016Dismissed
Bhag Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 141
Land Acquisition Act, 1894 - Section 11A, Section 17, Section 17, Section 4, Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 6 of 186
High Courts15 Dec 2016Dismissed
Joginder Singh Vs Jugal Kishore
Punjab And Haryana At Chandigarh · (2017) 1 RentLR 140
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Section 100, Section 100
High Courts15 Dec 2016Dismissed
Rambir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 298
Haryana Municipal Corporation Act, 1994 - Section 3
High Courts15 Dec 2016Partly Allowed
Lt. Col. Kanwar Dharam Pal Singh (Retd.) Vs Kurukshetra University, Kurukshetra
Punjab And Haryana At Chandigarh · (2017) 3 SCT 162
High Courts15 Dec 2016Allowed
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 3 SCT 276
Constitution of India, 1950 - Article 311(2)(b)
High Courts14 Dec 2016Disposed Off
Anju Rani - Petitioner @HASH State of Punjab and Others
Punjab And Haryana At Chandigarh · (2017) 2 PLR 485 : (2017) 1 RCRCivil 546
Electricity Act, 2003 - Section 68Electricity Rules, 1956 - Rule 29, Rule 45, Rule 46, Rule 91
High Courts14 Dec 2016Allowed
Bar Association, Zira Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 191 : (2017) 2 RCRCivil 797
Constitution of India, 1950 - Article 226
High Courts14 Dec 2016Disposed Off
Yudhanshu Anugural Vs Baba Farid University of Health Sciences
Punjab And Haryana At Chandigarh · (2017) 2 SCT 712
High Courts14 Dec 2016Allowed
Madan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 412 : (2017) 1 SCT 512
Constitution of India, 1950 - Article 14, Article 16Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2(i)
High Courts14 Dec 2016Allowed
Karam Pal Singh @ Sabhi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 12 P&H CK 0147
Penal Code, 1860 (IPC) - Section 148, Section 149, Section 323, Section 341, Section 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3
High Courts14 Dec 2016Dismissed
Principal Commissioner of Income Tax Vs Anil Nagpal
Punjab And Haryana At Chandigarh · (2017) 291 CurTR 272
Income Tax Act, 1961 - Section 147, Section 148
High Courts14 Dec 2016Partly Allowed
Sham Sunder Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 122 : (2017) 3 RCRCivil 44
Constitution of India, 1950 - Article 226, Article 227
High Courts14 Dec 2016Disposed Off
Punjab Alkalies & Chemicals Ltd. Vs Municipal Council, Nangal
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 107 : (2017) 1 PLJ 287
Constitution of India, 1950 - Article 226Punjab Municipal Act, 1911 - Section 236, Section 237, Section 67(3)
High Courts14 Dec 2016Allowed
Sangita Rani Vs Sanjeev Kumar
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 102
Hindu Marriage Act, 1955 - Section 13
High Courts14 Dec 2016Dismissed
M/s Vision Comptech Integrators Ltd. Vs M/s Ansal Properties and Infrastructure Ltd.
Punjab And Haryana At Chandigarh · (2017) 2 PLR 472 : (2017) 3 RCRCivil 416
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 3A
High Courts14 Dec 2016Disposed Off
H.C. Arora, Advocate Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 242
High Courts14 Dec 2016Dismissed
Pala Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 235
Constitution of India, 1950 - Article 226, Article 227Northern India Canal and Drainage Act, 1873 - Section 30FF
High Courts14 Dec 2016Dismissed
Bodh Raj Vs Sukhwinder Singh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 233
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts13 Dec 2016Allowed
Resham Singh - Petitioner @HASH State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 RCRCriminal 214
Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts13 Dec 2016Allowed
Jaimal Vs Uttamjit Singh
Punjab And Haryana At Chandigarh · (2017) 1 RCRCivil 782
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17