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Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 4 of 186

High Courts19 Dec 2016Dismissed

Sonia Bhatia Vs Jai Gopal Kohli

Punjab And Haryana At Chandigarh · (2017) 2 ICC 368 : (2017) 1 LawHerald 171 : (2017) 1 PLJ 302

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 10Specific Relief Act, 1963 - Section 16Transfer of Property Act, 1882 - Section 52
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High Courts19 Dec 2016Dismissed

Dil Bahadur Singh Vs State Bank of India

Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 175

Constitution of India, 1950 - Article 226, Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14
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High Courts17 Dec 2016Disposed Off

Lachhman Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2017) 2 SCT 267

Constitution of India, 1950 - Article 14, Article 16Punjab Jails Department State Service (Class III-Executive) Rules, 1963 - Rule 17, Rule 8
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High Courts16 Dec 2016Allowed

Lal Chand Vs Dayanand

Punjab And Haryana At Chandigarh · (2017) 1 ICC 792 : (2017) 1 LawHerald 147

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10
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