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Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 2 of 186

High Courts22 Dec 2016Allowed

Man Mohan Sharma Vs Manjit Singh

Punjab And Haryana At Chandigarh · (2017) 1 MIPR 239 : (2017) 2 PLR 769

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 34, Section 35, Section 47, Section 57, Section 9
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High Courts22 Dec 2016Allowed

Seema Vs Raj Kumar

Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 32

Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
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High Courts21 Dec 2016Disposed Off

Sucha Singh Langah - Appellant @HASH State of Punjab

Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 341 : (2017) 1 RCRCriminal 351

Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 13(1), Section 13(2)Representation of the People Act, 1951 - Section 7, Section 8
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High Courts21 Dec 2016Dismissed

Jagdish Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 157

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 243(O)Haryana Panchayati Raj Act, 1994 - Section 20, Section 51
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