High Courts19 Jan 2016Disposed Off
Jagdish Singh Vs State of Punjab & another
Punjab And Haryana At Chandigarh · (2016) 2 RCRCriminal 352
Penal Code, 1860 (IPC) — Section 306, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 170 of 186
High Courts19 Jan 2016Allowed
Sandeep Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 709 : (2016) 5 RCRCriminal 443
Criminal Procedure Code, 1973 (CrPC) — Section 439Information Technology Act, 2000 — Section 66APenal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts19 Jan 2016Dismissed
Harjinder Singh Vs Balwinder Kaur
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 707 : (2016) 5 RCRCriminal 442
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts19 Jan 2016Allowed
Kuldeep Singh Vs Partap Singh and others
Punjab And Haryana At Chandigarh · (2016) 2 ICC 50 : (2016) 1 LawHerald 477
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53Transfer of Property Act, 1882 — Section 82
High Courts18 Jan 2016Dismissed
Poonam Rani Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 4 SCT 392
Constitution of India, 1950 — Article 14, 16
High Courts18 Jan 2016Disposed Off
Mr. Surender Paul - Appellant @HASH CIT, Chandigarh
Punjab And Haryana At Chandigarh · (2016) 389 ITR 58
Income Tax Act, 1961 - Section 132A, Section 260A, Section 271(1)(c)
High Courts18 Jan 2016Dismissed
The District Cooperative Union, Amritsar Vs The Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2016) LabLR 590 : (2016) LabLR 238
Constitution of India, 1950 - Article 226
High Courts18 Jan 2016Dismissed
Rishi Kumar Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2016) 151 FLR 204 : (2016) LabLR 588 : (2016) LabLR 236
Constitution of India, 1950 - Article 226
High Courts18 Jan 2016Dismissed
Union Territory and Others Vs Paramjit Kaur and Others
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 521 : (2016) 2 SCT 750
High Courts18 Jan 2016Dismissed
Narinder Kaur and Others Vs Kulwant Singh and Others
Punjab And Haryana At Chandigarh · (2016) 1 PLR 776
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 227
High Courts18 Jan 2016Disposed off
Victor Forgings Vs Punjab State Power Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2016) 1 PLR 774
Electricity Act, 2003 - Section 126, Section 127, Section 181
High Courts18 Jan 2016Dismissed
Municipal Corporation, Karnal Vs Surender Gupta and Others
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 774 : (2016) 1 PLR 762 : (2016) 2 RCRCivil 740
Haryana Municipal Act, 1973 - Section 203(6)
High Courts18 Jan 2016Dismissed
Bhajan Kaur and Others Vs Prasin Kaur and Others
Punjab And Haryana At Chandigarh · (2016) 1 PLR 760
High Courts18 Jan 2016Disposed off
Balwinder Singh Vs Sukhwinder Singh
Punjab And Haryana At Chandigarh · (2016) 2 PLR 632
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)(a), Order 23 Rule 1(3)(b)
High Courts18 Jan 2016Allowed
Jagir Singh and Others Vs Jai Singh and Others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 201 : (2016) 3 RCRCivil 713
Civil Procedure Code, 1908 (CPC) — Section 100Punjab Village Common Lands (Regulation) Act, 1961 — Section 13-A to 13-D
High Courts18 Jan 2016Dismissed
Principal Commissioner of Income Tax, Gurgaon Vs Pulsar Knowledge Centre Pvt. Limited
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0326
Income Tax Act, 1961 - Section 143(1), Section 143(2), Section 143(3), Section 260A
High Courts18 Jan 2016Dismissed
Dalip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0293
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(2), Section 7
High Courts18 Jan 2016Dismissed
Manjit Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 566
Constitution of India, 1950 — Article 226
High Courts18 Jan 2016Dismissed
Satbir Nijjer Vs Commissioner of Income-Tax (Appeals)
Punjab And Haryana At Chandigarh · (2016) 383 ITR 71
Income Tax Act, 1961 — Section 139(5)
High Courts18 Jan 2016Allowed
Sonu and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0267
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 398, Section 401