High Courts15 Jan 2016Allowed
Raghbir Chand Vs Bhakra Beas Management Board and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 779
Constitution of India, 1950 — Article 226Punjab Civil Services Rule (Volume 11) — Rule 3.17-A(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 172 of 186
High Courts15 Jan 2016Disposed off
Bakhtaur Singh & others Vs Balvir Chand & another
Punjab And Haryana At Chandigarh · (2016) 2 CivCC 735 : (2016) 4 ICC 425 : (2016) 2 PLR 337
Registration Act, 1908 — Section 17
High Courts15 Jan 2016Disposed off
Veerpal Kaur Vs Sardool Singh and others
Punjab And Haryana At Chandigarh · (2016) 2 LAR 507 : (2016) 2 LawHerald 1849 : (2016) 2 PLR 335 : (2016) 3 RCRCivil 568
High Courts15 Jan 2016Dismissed
Huda and another Vs Sheela Gupta and ors.
Punjab And Haryana At Chandigarh · (2016) 2 PLR 268 : (2016) 3 RCRCivil 179
Civil Procedure Code, 1908 (CPC) — Section 100Haryana Urban Development Authority Act, 1977 — Section 17(3), 55
High Courts15 Jan 2016Disposed off
Shobhna Rani alias Shobi Vs Rajinder and Anr.
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1021 : (2016) 1 RentLR 534
Civil Procedure Code, 1908 (CPC) — Order 21
High Courts15 Jan 2016Dismissed
Sant Kaur and others Vs Vasdev and ors.
Punjab And Haryana At Chandigarh · (2016) 2 PLR 152
Civil Procedure Code, 1908 (CPC) — Section 100, 9
High Courts15 Jan 2016Dismissed
Dr. Amandeep Kaur Vs Punjabi University, Patiala and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 131
Constitution of India, 1950 — Article 226
High Courts15 Jan 2016Disposed off
Bhupinder Singh Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (2016) 2 PLR 1
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10Constitution of India, 1950 — Article 227
High Courts15 Jan 2016Allowed
Sanjay Kumar and Others Vs Jaswant Singh and Others
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0167
Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 279, Section 304-A, Section 337, Section 338
High Courts15 Jan 2016Dismissed
Hira Singh and others Vs Rajpal alias Raju and others
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 761 : (2016) 2 PLR 122
Motor Vehicles Act, 1988 — Section 166
High Courts15 Jan 2016Allowed
Rajesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 692 : (2016) 5 RCRCriminal 436
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 374
High Courts15 Jan 2016Dismissed
Sanjeev Kumar and another Vs District Magistrate, U.T. Chandigarh and others
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 720 : (2016) 5 RCRCivil 305
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 22
High Courts15 Jan 2016Allowed
Smt. Chetan Kaur and others Vs Darshan Singh and others
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 731
Motor Vehicles Act, 1988 — Section 166
High Courts15 Jan 2016Dismissed
Krishan Lal Vs Nirmal Singh and another
Punjab And Haryana At Chandigarh · (2017) 2 CriCC 145 : (2016) 1 LawHerald 746 : (2016) 5 RCRCriminal 448
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 306
High Courts15 Jan 2016Allowed
Shamsher Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 2 SCT 783
Punjab Civil Services Rules (Volume II) — Rule 3.17, 3.17A (f)(i), 4.23
High Courts14 Jan 2016Disposed Off
Krishana Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (2016) 163 AIC 796
High Courts14 Jan 2016Disposed Off
Santosh Devi Vs Presiding Officer and others
Punjab And Haryana At Chandigarh · (2017) 152 FLR 190 : (2016) 3 LLJ 206 : (2016) 3 LLN 505
Industrial Disputes Act, 1947 - Section 25F
High Courts14 Jan 2016Dismissed
Guru Dashmesh Rice and General Mills Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2016) 386 ITR 97
High Courts14 Jan 2016Allowed
Harpal Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 2 CriCC 43 : (2016) 4 Crimes 540 : (2016) 1 RCRCriminal 857
Criminal Procedure Code, 1973 (CrPC) - Section 319, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 420, Section 467, Section 468, Section 471
High Courts14 Jan 2016Allowed
Anil Kumar Ranga Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) LIC 2798 : (2016) 4 RSJ 364 : (2016) 2 SCT 420
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, Section 498-A