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Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 171 of 186

High Courts18 Jan 2016Allowed

Rachin Kamboj and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0266

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, Section 382, Section 392, Section 395, Section 399, Section 402
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High Courts18 Jan 2016Dismissed

Tarsem Lal Vs Sohan Lal and Others

Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0168

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Section 151Evidence Act, 1872 - Section 68, Section 69
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High Courts18 Jan 2016Disposed off

Ashwani Kumar Vs Parveen Atwal

Punjab And Haryana At Chandigarh · (2016) 1 LAR 713 : (2016) 1 LawHerald 722 : (2016) 2 RCRCivil 790 : (2016) 1 RCRRent 397

East Punjab Urban Rent Restriction Act, 1949 — Section 10
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High Courts18 Jan 2016Dismissed

Virender Chawla Vs Neha Chawla

Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0002

Criminal Procedure Code, 1973 (CrPC) - Section 482Protection of Women From Domestic Violence Act, 2005 - Section 19B, Section 20B
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High Courts15 Jan 2016Disposed off

Harjit Kaur Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2016) 2 CriCC 114 : (2016) 2 LawHerald 1010 : (2016) 2 PLR 129 : (2016) 1 RCRCriminal 878

Medical Termination of Pregnancy Act, 1971 - Section 3Penal Code, 1860 (IPC) - Section 376-D
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High Courts15 Jan 2016Dismissed

Pardeep Singh and Others Vs Ram Rattan and Others

Punjab And Haryana At Chandigarh · (2016) 1 LAR 206 : (2016) 2 PLJ 568 : (2016) 2 PLR 660 : (2016) 4 RCRCivil 27

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 21-A
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