High Courts14 Jan 2016Allowed
Sarbjit Kaur and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 2 SCT 193
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 173 of 186
High Courts14 Jan 2016Dismissed
Bhajan Singh and Others Vs Kulwant Singh and Others
Punjab And Haryana At Chandigarh · (2016) 2 CivCC 610 : (2016) 2 ICC 915 : (2016) 1 LawHerald 727 : (2016) 2 PLR 339
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts14 Jan 2016Allowed
Manjit Singh Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (2016) 2 PLR 684
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4Constitution of India, 1950 — Article 227
High Courts14 Jan 2016Allowed
Dayawanti and another Vs Sheo Narain
Punjab And Haryana At Chandigarh · (2016) 2 PLR 679 : (2016) 3 RCRCivil 972
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Transfer of Property Act, 1882 — Section 52
High Courts14 Jan 2016Dismissed
Priyanka Vs Raj Dulari
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 652
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts14 Jan 2016Allowed
Kishan Dass @ Krishan Dass and another. Vs Bhikham Singh
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 651
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts14 Jan 2016Dismissed
Subhash Chand Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 727
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Jan 2016Allowed
Virender Singh and another Vs M/s IFFCO Tokio General Insurance Company Ltd. and another
Punjab And Haryana At Chandigarh · (2017) 2 ACC 843 : (2017) ACJ 374 : (2016) 2 PLR 499
Motor Vehicles Act, 1988 — Section 149Motor Vehicles Rules, 1989 — Rule 3
High Courts14 Jan 2016Disposed off
Ram Ghanshyam Developers Private Limited Vs Sanjeev Kumar and Others
Punjab And Haryana At Chandigarh · (2016) 1 PLR 833
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7, Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4, Section 149, Section 151, Section 2(2)
High Courts14 Jan 2016Dismissed
Kamarjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 569
Constitution of India, 1950 — Article 226Punjab Civil Services Rules (Volume I) — Rule 4.4(b)
High Courts14 Jan 2016Disposed Off
Sham Sunder Vs Commissioner of Income Tax-II, Jalandhar
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0247
Income Tax Act, 1961 - Section 133A, Section 260A, Section 68
High Courts14 Jan 2016Dismissed
Rajpal Singh @ Raju Vs Karamjit Kaur
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2609 : (2016) 2 PLR 444 : (2016) 4 RCRCivil 580
Hindu Marriage Act, 1955 — Section 25
High Courts14 Jan 2016Dismissed
Chain Singh Vs Rajender and others
Punjab And Haryana At Chandigarh · (2016) 159 AIC 828
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4, 100
High Courts14 Jan 2016Allowed
Darshan Singh Vs Lakhwinder Singh and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 121
Punjab Panchayati Raj Act, 1994 — Section 208Punjab State Election Commission Act, 1994 — Section 11
High Courts14 Jan 2016Dismissed
Om Parkash Vs Smt. Naraini Devi
Punjab And Haryana At Chandigarh · (2016) 2 PLR 114
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 20
High Courts14 Jan 2016Allowed
Reliance General Insurance Co. Ltd. Vs Raj Bala and another
Punjab And Haryana At Chandigarh · (2016) 2 PLR 2
Constitution of India, 1950 — Article 226Legal Services Authorities Act, 1987 — Section 22(E)
High Courts14 Jan 2016Allowed
M/s A.K. Manpower Services Vs M/s Gromet India Pvt. Ltd. & another
Punjab And Haryana At Chandigarh · (2017) ACD 56 : (2016) 3 BC 655 : (2016) 3 DCR 256 : (2016) 2 NIJ 486 : (2016) 2 RCRCivil 724 : (2016) 2 RCRCriminal 650
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts14 Jan 2016Dismissed
A.K. Gupta Vs CAT, Chandigarh Bench and Others
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0166
High Courts14 Jan 2016Disposed off
Dharambir Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 2 RSJ 473 : (2016) 2 SCT 159
Constitution of India, 1950 — Article 14, 16
High Courts14 Jan 2016Dismissed
United India Insurance Co. Ltd. Vs Madhu Bala and others
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 764
Motor Vehicles Act, 1988 — Section 166