High Courts14 Jan 2016Dismissed
Rajinder Kaur Vs Gurdas Singh & others
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 616 : (2016) 5 RCRCriminal 530
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 325
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 174 of 186
High Courts14 Jan 2016Disposed off
Shabeg Singh @ Subeg Singh Master Vs Santokh Singh
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 203 : (2016) 5 RCRCriminal 317
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482
High Courts14 Jan 2016Dismissed
Balwinder Kaur Vs Kuldeep Singh and another
Punjab And Haryana At Chandigarh · (2016) 2 RCRCriminal 251
Penal Code, 1860 (IPC) — Section 499, 500
High Courts13 Jan 2016Dismissed
Cebon India Limited Vs Commissioner of Income Tax, Aayakar Bhawan, Faridabad
Punjab And Haryana At Chandigarh · (2016) 387 ITR 502
Income Tax Act, 1961 — Section 37, 43B
High Courts13 Jan 2016Dismissed
State of Punjab and Others Vs Charan Dass
Punjab And Haryana At Chandigarh · (2016) 2 PLR 765
High Courts13 Jan 2016Allowed
Satyavir Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 SCT 465
Punjab Police Rules, 1934 - Rule 13.9
High Courts13 Jan 2016Dismissed
Amrik Singh Vs Inspector of Customs
Punjab And Haryana At Chandigarh · (2016) 2 CriCC 659 : (2016) 2 RCRCriminal 649
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, Section 22, Section 25, Section 27, Section 8
High Courts13 Jan 2016Allowed
Ram Dia Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) LIC 2855 : (2016) 2 PLR 681 : (2016) 2 RSJ 414 : (2016) 2 SCT 161
Constitution of India, 1950 - Article 226, Article 227
High Courts13 Jan 2016Dismissed
State of Punjab and Others Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (2016) 2 PLR 15
Penal Code, 1860 (IPC) - Section 510
High Courts13 Jan 2016Disposed Off
Smt. Parkash Kaur and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 3 RCRCivil 349
Haryana Ceiling on Land Holdings Act, 1972 — Section 18(6)
High Courts13 Jan 2016Allowed
Kamal Kant Vs Sunil Malik
Punjab And Haryana At Chandigarh · (2016) 2 PLR 688
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts13 Jan 2016Disposed off
Mohinder Singh Thind Vs S.B. Patil Dental College and Hospital and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 687
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts13 Jan 2016Dismissed
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 122
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18(c)
High Courts13 Jan 2016Disposed off
APJ Senior Secondary School Vs Hazari Lal and Others
Punjab And Haryana At Chandigarh · (2016) 1 PLR 834
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Section 91, Section 92General Clauses Act, 1897 - Section 3(48)Penal Code, 1860 (IPC) - Section 268
High Courts13 Jan 2016Dismissed
Sunita and Others Vs SDO, DHBVNL and Others
Punjab And Haryana At Chandigarh · (2016) 1 PLR 830
High Courts13 Jan 2016Allowed
Nasib Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2017) 1 PLJ 500 : (2016) 2 PLR 552 : (2016) 4 RCRCivil 960
Constitution of India, 1950 — Article 226Haryana Ceiling on Land Holdings Act, 1972 — Section 12, 13, 8Punjab Security of Land Tenures Act, 1953 — Section 10(A), 10(B)
High Courts13 Jan 2016Disposed Off
Commissioner of Income Tax, Rohtak Vs Cebon India Limited
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0274
Income Tax Act, 1961 - Section 143(1)(a), Section 143(2), Section 256(1), Section 256(2), Section 43B
High Courts13 Jan 2016Dismissed
Ranjeet Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2016) 382 ITR 409
Income Tax Act, 1961 — Section 147, 148, 151, 260A
High Courts13 Jan 2016Dismissed
Unesh Rathee Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0265
Constitution of India, 1950 - Article 226Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 21
High Courts13 Jan 2016Dismissed
Union of India and Others Vs Swaran Singh and Others
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0262
Arbitration and Conciliation Act, 1996 - Section 34, Section 34(3)National Highways Act, 1956 - Section 3G(7)(a)