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Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 175 of 186

High Courts13 Jan 2016Allowed

Mahender Singh Vs Vir Bhan and Others

Punjab And Haryana At Chandigarh · (2016) 1 LAR 481

Constitution of India, 1950 - Article 14, Article 15Hindu Minority and Guardianship Act, 1956 - Section 4, Section 6, Section 6(a)
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High Courts13 Jan 2016Dismissed

Pipal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0253

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 489B, Section 489-B, Section 489C, Section 489-C
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High Courts13 Jan 2016Dismissed

Amar Singh Saini Vs Sukhcharanjit Kaur

Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2356 : (2016) 2 PLJ 386 : (2016) 2 PLR 342 : (2016) 2 RCRRent 102 : (2016) 2 RentLR 251

East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)(a)
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High Courts13 Jan 2016Allowed

Pawan Kumar (Constable) Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0162

Constitution of India, 1950 - Article 226, Article 227Penal Code, 1860 (IPC) - Section 120-B, Section 148, Section 149, Section 304, Section 307, Section 321, Section 323, Section 325, Section 34
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High Courts13 Jan 2016Dismissed

Amro Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 200 : (2016) 1 PLJCriminal 6 : (2016) 2 RCRCriminal 658

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
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High Courts13 Jan 2016Disposed off

Jai Prakash Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 93 : (2016) 5 RCRCriminal 312

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
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