High Courts20 Jan 2016Allowed
Karanvir Singh Vs The Principal Continental Institute of Engineering and Technology and Others
Punjab And Haryana At Chandigarh · (2016) 1 PLR 764
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 168 of 186
High Courts20 Jan 2016Dismissed
Iffko Tokio General Insurance Company Ltd. Vs Smt. Villa and Others
Punjab And Haryana At Chandigarh · (2017) 2 ACC 93 : (2017) ACJ 282 : (2016) 2 PLR 747
Motor Vehicles Act, 1988 — Section 149(2), 166
High Courts20 Jan 2016Dismissed
Gaurav Mantrao Vs Lilly Khullar
Punjab And Haryana At Chandigarh · (2016) 3 CivCC 693 : (2016) 3 HLR 225 : (2016) 3 RCRCivil 672
Hindu Marriage Act, 1955 — Section 24
High Courts20 Jan 2016Allowed
Tek Chand and Others Vs Punjab and Haryana and High Court and another
Punjab And Haryana At Chandigarh · (2016) 2 PLR 675
Constitution of India, 1950 — Article 226, 229(2)
High Courts20 Jan 2016Dismissed
Nirmala Vs Shri Gheesa Panth Ravi Dass Ashram Dera Baba Gopal Dass and Others
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2621 : (2016) 2 PLR 514
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1
High Courts20 Jan 2016Dismissed
Cairn India Limited Vs Deputy Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0337
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 115JB, Section 143(1), Section 144C, Section 144C(2), Section 144C(5), Section 23, Section 24, Section 92CA(3)
High Courts20 Jan 2016Dismissed
Balvinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0303
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 428Penal Code, 1860 (IPC) - Section 279, Section 304-A
High Courts20 Jan 2016Disposed Off
Hero Motocorp Ltd. Vs Commissioner, Central Excise Commissionerate, Delhi-III
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0275
Central Excises and Salt Act, 1944 - Section 35G
High Courts20 Jan 2016Allowed
Harbans Singh Walia Vs Punjab State Civil Supplies Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0258
High Courts20 Jan 2016Allowed
SEPCO Electric Power Construction Corporation Vs Talwandi Sabo Power Limited and Others
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0254
Arbitration and Conciliation Act, 1996 - Section 2(1)(e)(ii), Section 9
High Courts20 Jan 2016Disposed off
Parveen Kumar Vs Municipal Council, Gurdaspur and another
Punjab And Haryana At Chandigarh · (2016) 2 LLJ 90
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25-F
High Courts20 Jan 2016Dismissed
Municipal Council, Thanesar through its Executive Officer/Secretary Vs Harish Kumar and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 156 : (2016) 3 RCRCivil 177
Civil Procedure Code, 1908 (CPC) — Section 100Haryana Municipal Business Bye-laws, 1981 — Byelaw No. 43
High Courts20 Jan 2016Allowed
Varinder Singh Vs Joint Development Commissioner (IRDP), Punjab and others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 198 : (2016) 1 LawHerald 766 : (2016) 2 RCRCivil 808
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 2(g), 7
High Courts20 Jan 2016Dismissed
Kiran Arora Vs Manoj Kumar Arora
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 621 : (2016) 5 RCRCriminal 532
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts20 Jan 2016Disposed Off
Sunita and others Vs Jagsir and others
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 597
Motor Vehicles Act, 1988 — Section 166
High Courts20 Jan 2016Disposed Off
Gurdeep Kaur Vs Gurcharan Singh & Ors.
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 394 : (2016) 1 PLR 534
Motor Vehicles Act, 1988 — Section 158(6)
High Courts20 Jan 2016Disposed Off
Savitri Maan and another Vs Subash Chand and others
Punjab And Haryana At Chandigarh · (2016) 2 RCRCivil 30
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10
High Courts20 Jan 2016Dismissed
Krishan Yadav Vs Smt. Poonam
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 735
Hindu Marriage Act, 1955 — Section 24
High Courts20 Jan 2016Dismissed
Mohan Lal & Ors. Vs Gram Panchayat Jarthal & Ors.
Punjab And Haryana At Chandigarh · (2016) 1 LAR 178 : (2016) 1 LawHerald 528 : (2016) 2 PLJ 268 : (2016) 2 PLR 283 : (2016) 2 RCRCivil 683
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)
High Courts20 Jan 2016Allowed
Avtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 2 AICLR 179 : (2016) 1 LawHerald 578 : (2016) 5 RCRCriminal 517
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 319Penal Code, 1860 (IPC) - Section 366, Section 376