High Courts22 Jan 2016Allowed
Mohinder Singh Vs Lakhwinder Kaur and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 165
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 149(2)(1)(c), 173
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 166 of 186
High Courts22 Jan 2016Allowed
Jagmeet Kaur Pannu Vs Ranjit Kaur Pannu
Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 210 : (2017) 1 CivCC 76 : (2016) 1 HLR 700 : (2016) 2 JCC 1397 : (2016) 1 LawHerald 560 : (2016) 2 PLR 278 : (2016) 2 RCRCivil 82
Transfer of Property Act, 1882 — Section 126
High Courts22 Jan 2016Disposed Off
Kuldip Singh Vs Principal, Guru Nanak Dev Polytechnical College, Ludhiana and others
Punjab And Haryana At Chandigarh · (2016) 2 SCT 560
Constitution of India, 1950 — Article 12, 14, 16, 16(4), 226
High Courts22 Jan 2016Disposed off
Om Parkash and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 705 : (2016) 5 RCRCriminal 441
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 326
High Courts22 Jan 2016Allowed
Jassa Singh @ Jassa Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 587 : (2016) 5 RCRCriminal 522
Constitution of India, 1950 — Article 226Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts22 Jan 2016Dismissed
Manjit Singh Vs Bhupinder Singh
Punjab And Haryana At Chandigarh · (2016) 2 RCRCivil 558 : (2016) 2 RCRCriminal 562
Criminal Procedure Code, 1973 (CrPC) — Section 320Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Jan 2016Dismissed
Kuljeet Kaur Vs Munish Kumar and another
Punjab And Haryana At Chandigarh · (2016) 2 PLR 363
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts22 Jan 2016Allowed
Balwinder Singh and another Vs Sheela Rani and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 362
Court Fees Act, 1870 — Section 7(iV)(c)
High Courts21 Jan 2016Disposed Off
Ambuja Cements Limited (M/s) Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0495
High Courts21 Jan 2016Dismissed
Poonam Vs Naveen
Punjab And Haryana At Chandigarh · (2016) 2 ALLMR 103 : (2016) 2 CivCC 79 : (2016) 3 DMC 424 : (2016) 2 HLR 416 : (2016) 1 LawHerald 717 : (2016) 1 RCRCivil 995
High Courts21 Jan 2016Dismissed
Vineet Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 1 SCT 757
High Courts21 Jan 2016Disposed Off
Sawroop Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 1 PLR 778 : (2016) 2 SCT 747
Constitution of India, 1950 - Article 309
High Courts21 Jan 2016Allowed
Kanwaljit Singh Ahuja and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 2 RCRCriminal 78
Arms Act, 1959 - Section 25, Section 27Civil Procedure Code, 1908 (CPC) - Order 9 Rule 8Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts21 Jan 2016Allowed
Sudershan Nayyar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 542 : (2016) 5 RCRCriminal 501
Constitution of India, 1950 - Article 21, Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, Section 420
High Courts21 Jan 2016Allowed
Gurdeep Singh Vs M/s. Krishana Agricultural Steel Works and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 729
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 151
High Courts21 Jan 2016Dismissed
Gurcharan Singh Vs State Bank of Patiala and another
Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2632 : (2016) 2 PLR 615
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Jan 2016Allowed
Chander Parkash Soni Vs Dr. R.S. Grewal and Others
Punjab And Haryana At Chandigarh · (2016) 2 ICC 368 : (2016) 2 PLJ 372 : (2016) 2 RCRRent 58 : (2016) 1 RentLR 253
Civil Procedure Code, 1908 (CPC) — Section 100East Punjab Urban Rent Restriction Act, 1949 — Section 2(1)
High Courts21 Jan 2016Disposed Off
Nanak Rice and Gen. Mills Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0325
Constitution of India, 1950 - Article 14, Article 226Punjab Value Added Tax Act, 2005 - Section 29(2), Section 62(5)
High Courts21 Jan 2016Disposed Off
Ambuja Cements Limited Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0324
Central Sales Tax Act, 1956 - Section 9(2)Constitution of India, 1950 - Article 14, Article 226Punjab Value Added Tax Act, 2005 - Section 29, Section 29(4), Section 44, Section 62(5), Section 65, Section 65(3)
High Courts21 Jan 2016Disposed Off
Chhabra Traders Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0322