High Courts27 Jan 2016Allowed
Piara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 896
Arms Act, 1959 — Section 27, 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 164 of 186
High Courts27 Jan 2016Allowed
Navdeep Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 2 RCRCriminal 382
Criminal Procedure Code, 1973 (CrPC) — Section 391
High Courts27 Jan 2016Allowed
Satish Kumar Vs Rohit Bassi
Punjab And Haryana At Chandigarh · (2016) ACD 1130 : (2016) 2 AICLR 347 : (2017) 1 BC 138 : (2016) 2 CriCC 726 : (2016) 3 Crimes 478 : (2017) 1 DCR 259 : (2016) 1 LawHerald 698 : (2016) 2 NIJ 345 : (2016) 2 RCRCivil 755 : (2016) 2 RCRCriminal 678
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Jan 2016Disposed Off
Sukhdev Singh Vs Nirmal Singh
Punjab And Haryana At Chandigarh · (2016) 2 PLR 746 : (2016) 2 RCRCivil 298
Specific Relief Act, 1963 — Section 28
High Courts27 Jan 2016Allowed
Jai Dev Beniwal and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) LIC 3159 : (2016) 2 SCT 567
Constitution of India, 1950 — Article 14, 226
High Courts27 Jan 2016Dismissed
Seema Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 2 SCT 785
Constitution of India, 1950 — Article 14, 16, 226
High Courts25 Jan 2016Dismissed
Pardeep Kumar Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0449
High Courts25 Jan 2016Dismissed
Babita Vs Bala Devi and Others
Punjab And Haryana At Chandigarh · (2016) 2 CivCC 336 : (2016) 2 ICC 734 : (2016) 3 LawHerald 2177 : (2016) 2 PLR 253
Evidence Act, 1872 - Section 21, Section 74, Section 76, Section 77, Section 80Hindu Minority and Guardianship Act, 1956 - Section 8
High Courts25 Jan 2016Dismissed
Ram Dia (deceased) through his LRs Vs Gram Panchayat Chidana and Others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 208 : (2016) 2 PLJ 555 : (2016) 3 RCRCivil 1041
Civil Procedure Code, 1908 (CPC) — Section 100Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts25 Jan 2016Disposed off
Hamina Kang Vs District Magistrate (U.T.), Chandigarh and Others
Punjab And Haryana At Chandigarh · (2016) AIRCC 1646 : (2016) 2 Crimes 517 : (2016) 2 HLR 483 : (2016) 1 LAR 397 : (2016) 1 LawHerald 417 : (2016) 1 PLJ 673 : (2016) 2 PLJ 191 : (2016) 2 PLR 138 : (2016) 1 RCRCivil 976
Hindu Adoptions and Maintenance Act, 1956 - Section 18, Section 19Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 17, Section 17(1), Section 19, Section 19(1)(f), Section 2, Section 2(s)
High Courts25 Jan 2016Dismissed
Reliance General Insurance Company Ltd. Vs Mitesh Kumar and Others
Punjab And Haryana At Chandigarh · (2016) AAC 879 : (2017) 1 ACC 285 : (2016) ACJ 2538 : (2017) 2 TAC 229
Criminal Procedure Code, 1973 (CrPC) - Section 173
High Courts25 Jan 2016Allowed
Jatinder Kumar Vs Punjab Gramin Bank and Others
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0301
Penal Code, 1860 (IPC) - Section 406, Section 498-ARegional Rural Banks Act, 1976 - Section 3(1)
High Courts25 Jan 2016Dismissed
Jiteshwar Kumar Pandey Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0299
High Courts25 Jan 2016Dismissed
Nissing Transport Company Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0297
Partnership Act, 1932 - Section 69
High Courts25 Jan 2016Dismissed
Jagdev Singh and Others Vs Thakur Singh and Others
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0269
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 7 Rule 1(i)Registration Act, 1908 - Section 17Transfer of Property Act, 1882 - Section 107, Section 118, Section 118, Section 119, Section 119, Section 120, Section 121, Sectio
High Courts25 Jan 2016Dismissed
Commissioner of Income Tax I, Ludhiana Vs Truck Operator Union
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0246
Income Tax Act, 1961 - Section 143(1), Section 143(3), Section 194C, Section 194C(2), Section 203A, Section 260A, Section 40(a)(ia)
High Courts25 Jan 2016Allowed
Jaswant Singh Chaudhary Vs Haryana Vidyut Prasaran Nigam Limited and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 259
Constitution of India, 1950 — Article 226
High Courts25 Jan 2016Allowed
Karnail Singh Vs Shagan Singh and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 159
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37
High Courts25 Jan 2016Disposed off
Bikkar Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0165
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, Section 324, Section 34, Section 506
High Courts25 Jan 2016Disposed off
Hamina Kang Vs District Magistrate (U.T.) and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCRCivil 976
Hindu Adoptions and Maintenance Act, 1956 - Section 18, Section 19Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 17(1), Section 19(1)(f), Section 2, Section 2 (h), Section 2(d), Section 2(h), Section 2(s), Section