COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 163 of 186

High Courts28 Jan 2016Disposed off

Makhan Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 2 RCRCriminal 392

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 16, 27-A, 5, 61, 85Penal Code, 1860 (IPC) — Section 420, 467, 468, 471

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High Courts27 Jan 2016Dismissed

Sai Sounds Private Limited Vs Kiran Contractors Private Limited

Punjab And Haryana At Chandigarh · (2016) 199 CompCas 636 : (2016) 2 PLR 518

Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37

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High Courts27 Jan 2016Disposed Off

Payal Mehta Vs Sanjay Sarin

Punjab And Haryana At Chandigarh · (2016) 1 LAR 464

Income Tax Act, 1961 - Section 64(1A)

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High Courts27 Jan 2016Disposed Off

Anoop Singh & Anr. Vs State of Punjab & Ors.

Punjab And Haryana At Chandigarh · (2016) 2 LAR 192

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High Courts27 Jan 2016Disposed off

Jyoti Vs Saurabh Bajaj

Punjab And Haryana At Chandigarh · (2016) 3 DMC 170 : (2016) 2 RCRCivil 79 : (2016) 1 RCRCriminal 1024

Civil Procedure Code, 1908 (CPC) - Section 24Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13

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High Courts27 Jan 2016Partly Allowed

Rishi Pal and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 712

Criminal Procedure Code, 1973 (CrPC) - Section 357Penal Code, 1860 (IPC) - Section 307, Section 506

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High Courts27 Jan 2016Dismissed

Bhajan Singh Vs Jasvir Kaur

Punjab And Haryana At Chandigarh · (2016) 2 PLR 489

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, 100

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High Courts27 Jan 2016Allowed

Smt. Neelam Sikka and Others Vs Harinderjit Singh and Others

Punjab And Haryana At Chandigarh · (2016) AAC 1071

Motor Vehicles Act, 1988 — Section 166, 168

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High Courts27 Jan 2016Dismissed

Bhajan Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0336

Penal Code, 1860 (IPC) - Section 34, Section 392, Section 394

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High Courts27 Jan 2016Allowed

Noorddin and another Vs Mohammad Haroon and Others

Punjab And Haryana At Chandigarh · (2017) ACJ 1158 : (2016) 2 PLR 743

Motor Vehicles Act, 1988 — Section 166

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High Courts27 Jan 2016Allowed

Anil Kumar and Others Vs Government of India and Others

Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0302

National Highways Act, 1956 - Section 3, Section 3 G (7) (a), Section 3-A, Section 3D, Section 3-G, Section 3H(5)

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High Courts27 Jan 2016Allowed

Des Raj Bhagat Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2016) 2 PLR 561

Constitution of India, 1950 — Article 226, 300A

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High Courts27 Jan 2016Allowed

Babu Lal Vs Deep Chand and others

Punjab And Haryana At Chandigarh · (2016) 2 PLR 485

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A

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High Courts27 Jan 2016Allowed

Suman Vs Rajbala and others

Punjab And Haryana At Chandigarh · (2016) 2 PLR 484

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts27 Jan 2016Dismissed

Sunil Kumar Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2016) 2 PLR 421

Constitution of India, 1950 — Article 226

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High Courts27 Jan 2016Disposed Off

Sahib Steel Industries Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0215

Punjab Value Added Tax Act, 2005 - Section 51(7)(b), Section 68

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High Courts27 Jan 2016Disposed Off

Balaji Trading Company Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0214

Haryana Value Added Tax Act, 2003 - Section 36, Section 37(6)

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High Courts27 Jan 2016Allowed

Sarabjeet Kaur and others Vs Baljit Singh and others

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1097

Motor Vehicles Act, 1988 — Section 166

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High Courts27 Jan 2016Dismissed

Raj Kumari Vs Navdeep Kumar

Punjab And Haryana At Chandigarh · (2016) 2 PLR 271

Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 61Specific Relief Act, 1963 — Section 37, 38

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High Courts27 Jan 2016Dismissed

Punjab State Civil Supplies Corporation Ltd. (PUNSUP) and another Vs M/s Luxmi Rice Mills and others

Punjab And Haryana At Chandigarh · (2016) 2 PLR 265

Arbitration and Conciliation Act, 1996 — Section 4

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