High Courts29 Jan 2016Dismissed
Rosy Bhatia Vs State of Punjab & ors.
Punjab And Haryana At Chandigarh · (2016) LIC 1376 : (2016) 2 PLR 291 : (2016) 2 SCT 198
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 161 of 186
High Courts29 Jan 2016Dismissed
Ranvir Singh Vs The Union Territory, Chandigarh and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 380
Government Residences (Chandigarh Administration General Pool) Allotment Rules, 1996 — Rule 2(h)(i)
High Courts29 Jan 2016Dismissed
Punjab State Power Corporation Limited Vs A.C.C. Limited
Punjab And Haryana At Chandigarh · (2016) AIRCC 1472
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts29 Jan 2016Allowed
Anita Rai Vs Lavneesh Gulati
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 373 : (2016) 2 PLJ 330 : (2016) 2 RCRCivil 1053 : (2016) 1 RCRRent 516
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts29 Jan 2016Disposed Off
Ramesh Chander Kathuria Vs Post Graduate Institute of Medial Education and Research, Sector-12, Chandigarh through its Director
Punjab And Haryana At Chandigarh · (2016) 01 P&H CK 0004
Arbitration and Conciliation Act, 1996 - Section 11
High Courts29 Jan 2016Disposed Off
Harpreet Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 2 SCT 273
Constitution of India, 1950 - Article 14, Article 226
High Courts28 Jan 2016Allowed
Hem Lata and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 772
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 406, 498A
High Courts28 Jan 2016Dismissed
Mohar Singh Vs DC-cum-Collector and others
Punjab And Haryana At Chandigarh · (2016) 2 LAR 190
High Courts28 Jan 2016Dismissed
Smt. Poonam Aggarwal & Others Vs Financial Commissioner, Haryana & Others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 467
Punjab Land Revenue Act, 1887 - Section 16
High Courts28 Jan 2016Dismissed
Vikas @ Vicky Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 787
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 395, 397
High Courts28 Jan 2016Dismissed
Inspector General of Prison and Jail-cum-Dy. Commissioner, U.T., Chandigarh Vs Rachhpal Singh and Others
Punjab And Haryana At Chandigarh · (2016) 148 FLR 1101 : (2016) LabLR 260
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5, Section 7(7)
High Courts28 Jan 2016Dismissed
Maghar Singh Vs The Presiding Officer, Industrial Tribunal, Patiala and Others
Punjab And Haryana At Chandigarh · (2016) LabLR 258
Constitution of India, 1950 - Article 226
High Courts28 Jan 2016Dismissed
Dalbara Singh Vs The Presiding Officer, Industrial Tribunal, Patiala and Others
Punjab And Haryana At Chandigarh · (2016) LabLR 257
Constitution of India, 1950 - Article 226
High Courts28 Jan 2016Dismissed
Vivek Dureja Vs The Punjab State Transmission Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 429 : (2016) 2 RSJ 448 : (2016) 1 SCT 733 : (2016) 6 SLR 753
Constitution of India, 1950 - Article 226Contract Act, 1872 - Section 74Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4)
High Courts28 Jan 2016Allowed
Amritsar Kennel Club (Registered) and Others Vs The Union of India and Others
Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 65 : (2016) 2 PLR 241 : (2016) 1 RCRCivil 965
Prevention of Cruelty to Animals Act, 1960 - Section 10, Section 2(a), Section 2(b), Section 21, Section 21(i), Section 22, Section 22(i), Section 22(ii), Section 23, Section 4, Section 5-A, Section 9
High Courts28 Jan 2016Allowed
Sulekh Chand and Others Vs Ram Kumar and Others
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 908
Criminal Procedure Code, 1973 (CrPC) - Section 173Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 304-A
High Courts28 Jan 2016Dismissed
Satish Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 2 SCT 803
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120-B, Section 420, Section 465, Section 468, Section 471
High Courts28 Jan 2016Dismissed
Satinder Kaur Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 491
High Courts28 Jan 2016Dismissed
Ramandeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 600 : (2016) 5 RCRCriminal 527
Arms Act, 1959 - Section 25, Section 39Criminal Procedure Code, 1973 (CrPC) - Section 293, Section 313Penal Code, 1860 (IPC) - Section 307, Section 336, Section 34
High Courts28 Jan 2016Disposed off
Amandeep Singh @ Mandeep Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1462
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 61