COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 159 of 186

High Courts01 Feb 2016Disposed off

Executive Officer-Cum-Secretary and Others Vs Permanent Lok Adalat and Others

Punjab And Haryana At Chandigarh · (2016) 2 RCRCivil 857

Legal Services Authorities Act, 1987 - Section 22, Section 22-A, Section 22A(b), Section 22B, Section 23

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High Courts01 Feb 2016Allowed

Neetu Bala Vs Union of India and Others

Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 781 : (2016) LIC 1649 : (2016) 2 PLR 196 : (2016) 1 RSJ 533 : (2016) 1 SCT 717 : (2016) 6 SLR 710

Constitution of India, 1950 - Article 11, Article 14, Article 15, Article 15(1), Article 15(2), Article 15(3), Article 16, Article 16(1), Article 42Guardians and Wards Act, 1890 - Section 19(b)Hindu Minority and Guardianship Act, 195

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High Courts01 Feb 2016Disposed Off

Didar Singh Vs U.T., Chandigarh

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0268

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 279, Section 304-A

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High Courts01 Feb 2016Disposed off

Baldev Singh Vs Kurukshetra University, Kurukshetra and Others

Punjab And Haryana At Chandigarh · (2016) 1 LLN 492 : (2016) 3 RSJ 503 : (2016) 3 SCT 184

Constitution of India, 1950 - Article 311

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High Courts01 Feb 2016Dismissed

Param Hans Swami Uma Bharti Mission Vs Chief Commissioner of Income Tax, Panchkula and Others

Punjab And Haryana At Chandigarh · (2016) 287 CurTR 350 : (2017) 391 ITR 131

Societies Registration Act, 1860 - Section 10 (23 C) (vi), Section 10 (23) (vi), Section 10 (23C), Section 10 (23C) (vi), Section 10(23 C), Section 10(23C), Section 10(23C) (vi)

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High Courts01 Feb 2016Dismissed

Sardul Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0189

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 428Penal Code, 1860 (IPC) - Section 302, Section 307, Section 326, Section 399, Section 402, Section 511

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High Courts01 Feb 2016Dismissed

Ramjano Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0180

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 173, Section 313Penal Code, 1860 (IPC) - Section 302

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High Courts01 Feb 2016Disposed off

The Gurgaon Scheduled Caste and Vimukta Agriculture Thrift and Credit Society Ltd. Vs Pawan and Others

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0177

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 6-A, Order 8 Rule 8

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High Courts01 Feb 2016Allowed

Rambag and Others Vs Kurukshetra University and Others

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0176

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High Courts01 Feb 2016Dismissed

Siya Ram Vs Jaswinder Singh and others

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0157

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts01 Feb 2016Dismissed

The Baghiari Cooperative Agricultural Service Society Limited. Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1110

Limitation Act, 1963 — section 5Penal Code, 1860 (IPC) — Section 408

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High Courts01 Feb 2016Disposed Off

Mohan Singh and others Vs Joint Development Commissioner (IRD) and others

Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1100 : (2016) 2 PLJ 530 : (2016) 2 RCRCivil 874

Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 2(g), 7

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High Courts01 Feb 2016Allowed

S.K. Jain Vs The Punjab Agro Industries Corporation Ltd.

Punjab And Haryana At Chandigarh · (2016) 2 PLR 289

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33-C(2)

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High Courts01 Feb 2016Allowed

Charanjit Singh Vs Jagtar Kaur (dead) through LRs

Punjab And Haryana At Chandigarh · (2016) AIRCC 891 : (2016) 2 PLR 480

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 3A, 100Registration Act, 1908 — Section 17(2)(vi)

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High Courts01 Feb 2016Dismissed

Ram Phal Vs Naresh and others

Punjab And Haryana At Chandigarh · (2016) 2 PLR 190

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts01 Feb 2016Dismissed

Harjaswant Singh alias Jaswant Singh Vs Niranjan Singh & others

Punjab And Haryana At Chandigarh · (2016) 2 PLR 181

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts01 Feb 2016Allowed

Ram Krishna Sharma Vs CAT and others

Punjab And Haryana At Chandigarh · (2016) 2 SCT 564

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High Courts01 Feb 2016Disposed off

Manjot Kaur Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2016) 3 RSJ 555 : (2016) 2 SCT 34 : (2016) 5 SLR 28

Constitution of India, 1950 — Article 14, 226

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High Courts01 Feb 2016Disposed off

Arjesh Handa @ Banty @ Ramesh Handa & Ors. Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 379 : (2016) 5 RCRCriminal 415

Criminal Procedure Code, 1973 (CrPC) — Section 438Punjab Excise Act, 1914 — Section 61

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High Courts29 Jan 2016Dismissed

Kusum Vs Rajesh

Punjab And Haryana At Chandigarh · (2016) 4 CivCC 390 : (2016) 2 PLR 237 : (2016) 3 RCRCivil 27

Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 406, Section 498-A, Section 506

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