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Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 157 of 186

High Courts03 Feb 2016Dismissed

Rakesh Jain Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 2 AICLR 966 : (2016) 3 CriCC 109 : (2016) CriLJ 2574 : (2016) 2 LawHerald 1084 : (2016) 2 RCRCriminal 870

Criminal Procedure Code, 1973 (CrPC) - Section 311, Section 313, Section 362, Section 482Evidence Act, 1872 - Section 45A, Section 45-A, Section 65-A, Section 65B, Section 65-B, Section 65B(2), Section 65B(4)
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High Courts03 Feb 2016Allowed

Atma Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0182

Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, Section 50
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High Courts02 Feb 2016Dismissed

Abdul Gafoor Vs Gurcharan Singh

Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2636 : (2016) 2 PLR 533 : (2016) 4 RCRCivil 676

Civil Procedure Code, 1908 (CPC) — Section 9Waqf Act, 1995 — Section 2(h)
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