High Courts04 Feb 2016Dismissed
Didar Singh Vs Nar Singh and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 412
Land Acquisition Act, 1894 — Section 30
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 156 of 186
High Courts04 Feb 2016Allowed
Pawan Kumar Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 2 SCT 746
High Courts04 Feb 2016Dismissed
Kuljeet Singh Vs Vikramjeet and others
Punjab And Haryana At Chandigarh · (2016) 4 CivCC 444 : (2016) 3 RCRCivil 200
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Suits Valuation Act, 1987 — Section 8
High Courts04 Feb 2016Disposed Off
Infant Jesus Social Welfare Society, Faridabad and others Vs The Administrator, Haryana Urban Development Authority, Faridabad and others
Punjab And Haryana At Chandigarh · (2016) 2 RCRCivil 201
Haryana Urban Development Authority Act, 1977 — Section 17
High Courts04 Feb 2016Dismissed
Santokh Singh Vs Food Corporation of India and others
Punjab And Haryana At Chandigarh · (2016) LIC 2126
High Courts04 Feb 2016Disposed off
M/s Biostandt India Ltd. Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 299
Constitution of India, 1950 — Article 226
High Courts04 Feb 2016Dismissed
Parvesh Saini Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 2 SCT 546
Constitution of India, 1950 - Article 14, Article 16
High Courts04 Feb 2016Dismissed
M/s S.P. Construction Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2017) 390 ITR 314
Income Tax Act, 1961 - Section 132, Section 260A
High Courts03 Feb 2016Disposed Off
Gurdev Agro Engineers Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2016) 387 ITR 218
Income Tax Act, 1961 — Section 133A
High Courts03 Feb 2016Allowed
Union of India and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2016) 5 RCRCivil 954
Constitution of India, 1950 - Article 366(29A)(d)Punjab General Sales Tax Act, 1948 - Section 2(h)(iv)
High Courts03 Feb 2016Allowed
Tarun Kumar Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 756
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 498A
High Courts03 Feb 2016Dismissed
Geeta Devi Vs Mohan Lal
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0393
High Courts03 Feb 2016Partly Allowed
Arashjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 193 : (2016) 1 SCT 714 : (2016) 6 SLR 705
High Courts03 Feb 2016Dismissed
Gurbachan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 2 RSJ 532 : (2016) 3 RSJ 84 : (2016) 1 SCT 651
High Courts03 Feb 2016Dismissed
Ram Sarup Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 162 AIC 604 : (2016) 2 ICC 895 : (2016) 1 LAR 717 : (2016) 1 LawHerald 659 : (2016) 2 PLR 416 : (2016) 2 RCRCivil 281
Constitution of India, 1950 - Article 226, Article 32Protection of Human Rights Act, 1993 - Section 36(2)Succession Act, 1925 - Section 306
High Courts03 Feb 2016Dismissed
Pardeep Kumar Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2016) 5 RCRCriminal 13
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts03 Feb 2016Dismissed
Raj Mal and Others Vs Gulzari and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 752
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Feb 2016Dismissed
Inderjit Singh Vs Kulwinder Kaur
Punjab And Haryana At Chandigarh · (2016) 2 HLR 225 : (2016) 2 LawHerald 1397 : (2016) 3 RCRCivil 817
Hindu Marriage Act, 1955 — Section 13
High Courts03 Feb 2016Allowed
Mewa Devi and Others Vs Ram Kumar and Others
Punjab And Haryana At Chandigarh · (2017) ACJ 704 : (2016) 2 LawHerald 1296 : (2016) 2 PLR 739
Motor Vehicles Act, 1988 — Section 166
High Courts03 Feb 2016Dismissed
Manjeet Kaur Vs Surinderpal Singh @ Raja
Punjab And Haryana At Chandigarh · (2016) 2 CivCC 457 : (2016) 2 HLR 178 : (2016) 3 LawHerald 2167 : (2016) 2 PLR 231 : (2016) 3 RCRCivil 17
Hindu Marriage Act, 1955 — Section 13(1)(ia)