High Courts02 Feb 2016Dismissed
Naresh Kumari Vs The Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2016) LabLR 267
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 158 of 186
High Courts02 Feb 2016Dismissed
Neeru and Others Vs Arun Purang and Others
Punjab And Haryana At Chandigarh · (2016) 2 HLR 344 : (2016) 1 LAR 668 : (2016) 2 LawHerald 1092 : (2016) 2 RCRCivil 707
Guardians and Wards Act, 1890 - Section 25
High Courts02 Feb 2016Dismissed
Maninder Kaur Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 5 RCRCriminal 11
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts02 Feb 2016Dismissed
Satpal Sharma and another Vs Karta Virender and Vikram Singh
Punjab And Haryana At Chandigarh · (2016) 2 PLR 714
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4, Order 37 Rule 2, Order 37 Rule 3, Order 41 Rule 21
High Courts02 Feb 2016Dismissed
The Central Provident Fund Commissioner, New Delhi and Others Vs Lala J.R. Education Society and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 523
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts02 Feb 2016Dismissed
Pr. Commissioner of Income Tax-I, Ludhiana Vs M/s Ramesh Steels, Ludhiana
Punjab And Haryana At Chandigarh · (2016) 290 CurTR 93 : (2016) 384 ITR 437
Income Tax Act, 1961 — Section 37(1)
High Courts02 Feb 2016Allowed
Phulla Devi and Others Vs Raju Dan Charan and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0194
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, Section 151
High Courts02 Feb 2016Allowed
Asha Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0193
High Courts02 Feb 2016Dismissed
Pawan Kumar and Others Vs The Punjab State Cooperative Supply and Marketing Federation Ltd. and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0192
Constitution of India, 1950 - Article 14, Article 16
High Courts02 Feb 2016Dismissed
Jogender Singh Vs Munni Devi and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0181
High Courts02 Feb 2016Dismissed
Mangal Singh Vs Presiding Officer and others
Punjab And Haryana At Chandigarh · (2016) 149 FLR 297 : (2016) 2 LLJ 77
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25N, 33C(2)
High Courts02 Feb 2016Dismissed
Baljit Singh Vs The Director General School Education and State Project Director
Punjab And Haryana At Chandigarh · (2016) 2 PLR 441
High Courts02 Feb 2016Dismissed
Davinder Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 287
Constitution of India, 1950 — Article 226
High Courts02 Feb 2016Disposed Off
Ram Parkash (through LRs) & Ors. Vs Joint Director, Panchayats, Punjab & Ors.
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 963 : (2016) 2 PLJ 557 : (2016) 2 RCRCivil 872
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 2(g), 7
High Courts02 Feb 2016Disposed off
Anjan Kumar Sahu Vs Gurbax Rani
Punjab And Haryana At Chandigarh · (2016) 2 PLR 180
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 100
High Courts02 Feb 2016Disposed off
Haryana Power Generation Corporation Ltd. and others Vs Inder Pal Singh
Punjab And Haryana At Chandigarh · (2016) 2 SCT 136 : (2016) 6 SLR 162
Constitution of India, 1950 — Article 14, 226
High Courts02 Feb 2016Dismissed
Paramjit Singh Vs Shiv Kumar
Punjab And Haryana At Chandigarh · (2016) ACD 294 : (2016) 3 DCR 470 : (2017) 1 NIJ 789 : (2016) 5 RCRCriminal 690
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts02 Feb 2016Dismissed
Sarjeet Vs DHBVNL through its Managing Director and others
Punjab And Haryana At Chandigarh · (2016) 4 RSJ 151 : (2016) 2 SCT 781
Constitution of India, 1950 — Article 14, 16, 226
High Courts02 Feb 2016Dismissed
Om Parkash Chitra Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2016) 3 RSJ 517 : (2016) 2 SCT 753
Haryana Public Works Department (Public Health Branch) Draftsman and Tracer Group C Rules, 1983 — Rule 18Punjab Public Works Department Building and Roads Branch Draftsman and Tracers Service (Recruitment and Conditions of Service) Rule
High Courts01 Feb 2016Dismissed
Om Parkash Vs Sanjeet
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0394