High Courts08 Feb 2016Disposed off
M/s Metals India Vs Corporation Bank and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 595
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 154 of 186
High Courts08 Feb 2016Dismissed
Bhagwana Vs Krishan and Others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 724
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Feb 2016Allowed
Nirmala Devi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 1 LAR 193 : (2017) 1 PLJ 131 : (2016) 2 PLR 656 : (2016) 3 RCRCivil 608
Punjab Stamp (Dealing of Undervalued Instruments) Rule, 1983 — Rule 4(1)Stamp Act, 1899 — Section 47-A (3)
High Courts08 Feb 2016Dismissed
The Commissioner of Income Tax (TDS)-I Vs State Bank of Patiala
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0263
Income Tax Act, 1961 - Section 10(23C), Section 12A, Section 133A, Section 194A, Section 201(1), Section 201(1A), Section 260A, Section 271C, Section 272A(2)(k), Section 274
High Courts08 Feb 2016Allowed
Amit Arya Vs Kamlesh Kumari
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0210
Specific Relief Act, 1963 - Section 23
High Courts08 Feb 2016Disposed Off
Shri Ram General Insurance Company Ltd. Vs Sarishta Devi and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0203
Motor Vehicles Act, 1988 - Section 166
High Courts08 Feb 2016Dismissed
Amar Singh Mehla Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0196
High Courts08 Feb 2016Dismissed
Pritpal Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0188
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 - Section 4, Section 5, Section 6, Section 7Transfer of Property Act, 1882 - Section 108(q)
High Courts08 Feb 2016Dismissed
Faqir Chand Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0187
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 279, Section 304-A
High Courts08 Feb 2016Dismissed
Goldi Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0179
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 120-B, Section 328, Section 365, Section 376(2)(g), Section 376(g), Section 506
High Courts08 Feb 2016Dismissed
Balbir Singh Vs Haryana Power Generation Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0178
Constitution of India, 1950 - Article 14, Article 16, Article 21
High Courts08 Feb 2016Allowed
Mangat Raj and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (2016) 2 SCT 800
Punjab Subordinate Courts Establishment (Recruitment and General Conditions of Service) Rules, 1997 — Rule 14-B
High Courts08 Feb 2016Dismissed
Hardit Singh Vs Director Rural Development and Panchayat, Punjab & others
Punjab And Haryana At Chandigarh · (2016) 2 LawHerald 1135 : (2016) 2 PLJ 528 : (2016) 2 RCRCivil 866
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42-APunjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts08 Feb 2016Dismissed
Dal Chand Saini and others Vs Nirdosh Kumar and others
Punjab And Haryana At Chandigarh · (2016) 2 PLR 276
Evidence Act, 1872 — Section 65
High Courts08 Feb 2016Dismissed
Gurvinder Pal Singh Vs Mann Trading Co., Jhoke Hari Har and Anr.
Punjab And Haryana At Chandigarh · (2016) ACD 236 : (2016) 5 RCRCriminal 684
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts08 Feb 2016Allowed
Smt. Satwant Kaur Vs UT Chandigarh and another
Punjab And Haryana At Chandigarh · (2016) 2 AICLR 134 : (2016) 1 LawHerald 537
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 468
High Courts08 Feb 2016Allowed
Inderjeet @ Kamal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 525 : (2016) 5 RCRCriminal 500
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 354
High Courts05 Feb 2016Dismissed
Sonia Suhag Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 750
Criminal Procedure Code, 1973 (CrPC) - Section 319
High Courts05 Feb 2016Dismissed
Bitta and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2016) 2 CriCC 465 : (2016) 4 Crimes 247 : (2017) 1 RajdhaniLR 29 : (2016) 2 RCRCriminal 149
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 361, Section 363, Section 366-A, Section 376(2)(g)
High Courts05 Feb 2016Allowed
Satish Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2016) 2 LLJ 700
Constitution of India, 1950 — Article 226Punjab Civil Services Rules — Rule 4.4(c)(i)