CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 153 of 186

High Courts09 Feb 2016Dismissed

Mohan Lal Vs Vinod Kumar

Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 913 : (2016) 2 PLJ 217 : (2016) 2 RCRCivil 788 : (2016) 1 RCRRent 395 : (2016) 1 RentLR 495

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 12, 13
Read judgment
High Courts09 Feb 2016Partly Allowed

Rashpal Singh Vs Paramjit Singh and Anr.

Punjab And Haryana At Chandigarh · (2016) ACD 235 : (2016) 2 RCRCivil 758 : (2016) 2 RCRCriminal 681

Criminal Procedure Code, 1973 (CrPC) — Section 320Negotiable Instruments Act, 1881 (NI) — Section 138, 147
Read judgment
High Courts09 Feb 2016Disposed off

Surinder Pal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 519 : (2016) 5 RCRCriminal 498

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 380, 454
Read judgment
High Courts09 Feb 2016Allowed

Samarjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2017) 2 SCT 587

Constitution of India, 1950 - Article 14, Article 16Punjab Recruitment of Ex-Servicemen Rules, 1982 - Rule 8(b), Rule 8-B(a)
Read judgment
High Courts08 Feb 2016Allowed

Sajjan Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 757

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120B, 201, 304B
Read judgment
High Courts08 Feb 2016Dismissed

Hemant Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 3 RCRCriminal 758

Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 120B, 366, 376
Read judgment
High Courts08 Feb 2016Dismissed

Shashi Bala Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2016) 2 PLR 597

Constitution of India, 1950 — Article 226Haryana Compassionate Assistance to the Dependents of Deceased Government Employees Rules, 2006 — Rule 3
Read judgment