COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2016

3,701 judgments · page 151 of 186

High Courts10 Feb 2016Disposed Off

The Commissioner of Income Tax I Vs Balak Capital Private Limited

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0262

Income Tax Act, 1961 - Section 127, Section 142(1), Section 143(1), Section 143(2), Section 256, Section 260A, Section 271(1)(c)

High Courts10 Feb 2016Disposed Off

Ruchi Infotek Systems Vs Union of India and Others

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0260

Central Excises and Salt Act, 1944 - Section 11A(1)

High Courts10 Feb 2016Disposed Off

Hero Exports, Ludhiana Vs Union of India and Others

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0252

Customs Act, 1962 - Section 75A(2)

High Courts10 Feb 2016Disposed Off

Sabharwal Enterprises Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0251

Constitution of India, 1950 - Article 226Punjab Value Added Tax Act, 2005 - Section 62(5), Section 68

High Courts10 Feb 2016Disposed Off

Kohli Chemicals Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0250

Constitution of India, 1950 - Article 226Punjab Value Added Tax Act, 2005 - Section 62(5), Section 68

High Courts10 Feb 2016Disposed Off

Neta Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0249

Constitution of India, 1950 - Article 226, Article 227Land Acquisition Act, 1894 - Section 4, Section 6

High Courts10 Feb 2016Allowed

Tushaer Manocha and Others Vs Pandit Bhagwat Dayal Sharma University of Health Sciences and Others

Punjab And Haryana At Chandigarh · (2016) 3 SCT 748

General Clauses Act, 1897 - Section 10

High Courts10 Feb 2016Allowed

Veena Rani Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0215

Haryana Urban Development Authority Act, 1977 - Section 23, Section 30, Section 30(2)Powers of Attorney Act, 1882 - Section 1A, Section 2

High Courts10 Feb 2016Disposed off

Santokh Singh and Others Vs Kuldip Singh and Others

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0207

High Courts10 Feb 2016Dismissed

Raj Kumar Sharma Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2016) 02 P&H CK 0206

Constitution of India, 1950 - Article 226, Article 32Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, Section 420, Section 506

High Courts10 Feb 2016Dismissed

Sushila alias Sheela Vs Charan Kaur and others

Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 2630 : (2016) 2 PLR 355

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5

High Courts10 Feb 2016Allowed

M/s Shriram Transport Finance Co. Ltd. Vs Ashwani Kumar and another

Punjab And Haryana At Chandigarh · (2016) 3 LawHerald 1895 : (2016) 2 PLR 325 : (2016) 3 RCRCivil 1033

Civil Procedure Code, 1908 (CPC) — Order 39

High Courts10 Feb 2016Dismissed

M/s Jain Engineering Works Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and another

Punjab And Haryana At Chandigarh · (2016) 149 FLR 803 : (2016) LabLR 356 : (2017) 2 LLN 536

Constitution of India, 1950 — Article 226

High Courts10 Feb 2016Disposed off

Khushi Ram Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court and others

Punjab And Haryana At Chandigarh · (2016) LabLR 355

Constitution of India, 1950 — Article 226

High Courts10 Feb 2016Dismissed

Satya Parkash Prop. of M/s Chaudhary Manphool Singh Satya Parkash and another Vs Ved Dewan and others

Punjab And Haryana At Chandigarh · (2016) 2 PLR 252

Civil Procedure Code, 1908 (CPC) — Order 21Limitation Act, 1963 — Section 5

High Courts10 Feb 2016Allowed

Narinder Singh Mangat Vs Harjinder Kaur

Punjab And Haryana At Chandigarh · (2016) AIR(Punjab) 186 : (2017) 1 CivilLJ 235 : (2016) 3 DMC 584 : (2017) 1 HLR 203 : (2016) 2 PLR 229 : (2017) 2 RCRCivil 387

Hindu Marriage Act, 1955 — Section 11

High Courts10 Feb 2016Dismissed

Harbhajan Singh Sarpanch and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2016) 2 RCRCivil 869

Punjab Panchayati Raj Act, 1994 — Section 16(1), 20(1)

High Courts10 Feb 2016Allowed

Subash Chander and others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2016) 1 LawHerald 513 : (2016) 5 RCRCriminal 494

Penal Code, 1860 (IPC) — Section 323, 452

High Courts10 Feb 2016Dismissed

Komal Preet Sharma Vs Punjab Public Service Commission, Patiala

Punjab And Haryana At Chandigarh · (2016) 2 SCT 229

Constitution of India, 1950 — Article 226

High Courts10 Feb 2016Disposed Off

Mahender Singh Malik Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2016) 3 RSJ 557 : (2016) 2 SCT 40 : (2016) 5 SLR 66

Constitution of India, 1950 — Article 14, 226